← All Benches
ITAT Delhi Bench
77,549 judgments
POLLUCON TECHNOLOGIES LIMITED,DELHI vs INCOME TAX OFFICER, WARD 20(1), DELHI
ITA 6485/DEL/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
M/S EKLAVYA FOUNDATION,DELHI vs SH. PRAKASH DUBEY, CIT (EXEMPTION), DELHI, DELHI
ITA 6327/DEL/2026[-]Status: Disposed18/9/2026
GLOBUS MOTOCORP PRIVATE LIMITED,DELHI vs INCOME TAX DEPARTMENT, DELHI
ITA 6250/DEL/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
M/S EKLAVYA FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 5738/DEL/2026[-]Status: Disposed18/9/2026
M/S EKLAVYA FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 5737/DEL/2026[-]Status: Disposed18/9/2026
NARESH AGGARWAL,DELHI vs ITO, WARD 60 6, DELHI
ITA 5681/DEL/2026[2022-23]Status: Disposed18/9/2026AY 2022-23
JAISAV SAMITI,NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 5602/DEL/2026[2027-28]Status: Disposed18/9/2026AY 2027-28
SHREE ADYA KATYAYANI SHAKTI PEETH MANDIR TRUST,DELHI vs CIT EXEMPTION, DELHI
ITA 5557/DEL/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
RICHMOND EDUCATIONAL SOCIETY,NOIDA vs PCIT (CENTRAL), KANPUR, KANPUR
ITA 5485/DEL/2026[2026-27]Status: Heard18/9/2026AY 2026-27
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5391/DEL/2026[2023-24]Status: Disposed18/9/2026AY 2023-24
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5390/DEL/2026[2022-23]Status: Disposed18/9/2026AY 2022-23
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5389/DEL/2026[2021-22]Status: Disposed18/9/2026AY 2021-22
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5388/DEL/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5387/DEL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
PSS SOLUTIONS PVT LTD,DELHI vs ASSESSMENT UNIT DEL-W-(44)(3), DELHI
ITA 5386/DEL/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
PRIME SERVICES,DELHI vs DCIT CIRCLE 43(1), DELHI, DELHI
ITA 5221/DEL/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
BRIGHT LIFECARE PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), NEW DELHI
ITA 5198/DEL/2026[2023-24]Status: Disposed18/9/2026AY 2023-24
AKASHIGANGA FOUNDATION,LAXMI NAGAR vs PCIT (CENTRAL), DELHI-2, JHANDEWALAN
ITA 5104/DEL/2026[2022-23 to 2026-27]Status: Disposed18/9/2026
AKASHIGANGA FOUNDATION,LAXMI NAGAR vs PCIT (CENTRAL), DELHI-2, JHANDEWALAN
ITA 5103/DEL/2026[2022-23 to 2026-27]Status: Disposed18/9/2026
DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, DELHI
ITA 5068/DEL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18