← All Benches
ITAT Delhi Bench
77,549 judgments
M/S KAANE VISIONARY PROJECTS PRIVATE LIMITED,KOLKATA vs ACIT, DELHI
ITA 5069/DEL/2025[2015-16]Status: Disposed16/9/2026AY 2015-16
ACIT, CENTRAL CIRCLE-31, NEW DELHI, DELHI vs JEETMAL CHORARIA, KOLKATA
ITA 4514/DEL/2025[2021-22]Status: Disposed16/9/2026AY 2021-22
JEETMAL CHORARIA,KOLKATA vs ACIT, CENTRAL CIRCLE-31, DELHI
ITA 3445/DEL/2025[2021-22]Status: Disposed16/9/2026AY 2021-22
SHREE ANJANEY TRADERS LLP,NEW DELHI vs PR, CIT DELHI-15, DELHI
ITA 3432/DEL/2025[2020-21]Status: Disposed16/9/2026AY 2020-21
DISH INFRA SERVICES PVT LTD,NOIDA vs PCIT-1, DELHI
ITA 2448/DEL/2025[2020-21]Status: Disposed16/9/2026AY 2020-21
OASIS INFRA DEVELOPERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE 27, NEW DELHI, NEW DELHI
ITA 4818/DEL/2024[2014-15]Status: Disposed16/9/2026AY 2014-15
NV DISTILLERIES(UK) PVT LTD,CONNAUGHT PLACE vs DCIT, CC-31, JHANDEWALAN EXTENSION
ITA 1096/DEL/2024[2014-15]Status: Disposed16/9/2026AY 2014-15
INCOME TAX OFFICER, NEW DELHI vs BHAGAT CONSTRUCTION COMPANY PVT. LTD., DELHI
ITA 3531/DEL/2023[2021-22]Status: Disposed16/9/2026AY 2021-22
DCIT, CENTRAL CIRCLE-31, NEW DELHI vs N V HOLDING (INDIA) P.LTYD, NEW DELHI
ITA 1396/DEL/2023[2016-17]Status: Disposed16/9/2026AY 2016-17
NV DISTILLERIES PVT LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE-31, NEW DELHI
ITA 1196/DEL/2023[2017-18]Status: Disposed16/9/2026AY 2017-18
TARUN CHAUHAN vs INCOME TAX OFFICER, WARD 28(5), DELHI.
W.P.(C)/13450/202615/9/2026
AKAMAI TECHNOLOGIES INTERNATIONAL AG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1 1 1 DELHI & ANR.
W.P.(C)/12627/202615/9/2026
TEVA PHARMACEUTICAL INDUSTRIES LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3 (1)(1), INTERNATIONAL TAXATION, NEW DELHI
CW - 4065/202215/9/2026
TEVA PHARMACEUTICALS USA INC. vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3 (1) (1), INTERNATIONAL TAXATION NEW DELHI & ANR.
CW - 1295/202315/9/2026
TEVA PHARMACEUTICALS INDUSTRIES LIMITED & ANR. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
CW - 12721/201915/9/2026
TEVA PHARMACEUTICALS USA INC. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
CW - 10714/201715/9/2026
TEVA PHARMACEUTICALS USA INC. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
W.P.(C)-10711/201715/9/2026
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs RAJENDRA KUMAR GARG, DELHI
ITA 6796/DEL/2026[2010-11]Status: Disposed15/9/2026AY 2010-11
ASSAM HIRE PURCHASE COMPANY PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI
ITA 6443/DEL/2026[2023-24]Status: Disposed15/9/2026AY 2023-24
ASSAM HIRE PURCHASE COMPANY PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI
ITA 6442/DEL/2026[2014-15]Status: Disposed15/9/2026AY 2014-15
