← All Benches
ITAT Delhi Bench
77,549 judgments
ASSAM HIRE PURCHASE COMPANY PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE - 5 DELHI, DELHI
ITA 6441/DEL/2026[AY 2023-24]Status: Disposed15/9/2026
LATE DIVYA KALA SHARMA,DELHI vs ADDL/JCIT, CHENNAI
ITA 5309/DEL/2026[2024-25]Status: Disposed15/9/2026AY 2024-25
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs URVASHI DEVELOPERS AND BUILDERS PRIVATE LIMITED, DELHI
ITA 3807/DEL/2026[2014-15]Status: Disposed15/9/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs URVASHI DEVELOPERS AND BUILDERS PRIVATE LIMITED, DELHI
ITA 3806/DEL/2026[2013-14]Status: Disposed15/9/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs URVASHI DEVELOPERS AND BUILDERS PRIVATE LIMITED, DELHI
ITA 3805/DEL/2026[2012-13]Status: Disposed15/9/2026AY 2012-13
ASSAM HIRE PURCHASE COMPANY PRIVATE LIMITED,ASSAM vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI
ITA 2997/DEL/2026[2022-23]Status: Disposed15/9/2026AY 2022-23
TEENA GANDHI,DELHI vs INCOME TAX OFFICER, WARD 49(1), DELHI, DELHI
ITA 2847/DEL/2026[2016-17]Status: Disposed15/9/2026AY 2016-17
PREET NETWORKS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE -19, DELHI
ITA 2743/DEL/2026[2022-23]Status: Disposed15/9/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PRATEEK CHITKARA, YAMUNA NAGAR
ITA 4139/DEL/2025[2017-18]Status: Disposed15/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-8, DELHI, DELHI vs PRATEEK CHITKARA, HARAYANA
ITA 4138/DEL/2025[2019-20]Status: Disposed15/9/2026AY 2019-20
INCOME TAX OFFICER-1(3), RAMPUR, RAMPUR vs RAJENDRA KUMAR, BILASPUR, RAMPUR
ITA 37/DEL/2024[2014-15]Status: Disposed15/9/2026AY 2014-15
UNIVERSAL TRACTOR HOLDING LLC,USA vs DCIT,INTERNATIONAL TAXATION CIRCLE 3(1)(1), NEW DELHI
ITA 2216/DEL/2022[2019-20]Status: Disposed15/9/2026AY 2019-20
AKANSHA KAPOOR @ AKANKSHA KAPOOR @ AKANKSHA BERRY vs INCOME TAX OFFICE
CRL.M.C.-9184/202414/9/2026
PRITI KUMARI,MOHINDERGARH vs INCOME TAX OFFICER, REWARI
ITA 7628/DEL/2026[2013-14]Status: Disposed14/9/2026AY 2013-14
MAHABIR,PANIPAT vs INCOME TAX OFFICER, PANIPAT
ITA 6124/DEL/2026[2017-18]Status: Disposed14/9/2026AY 2017-18
JAYSHREE SHARMA,DELHI vs ITO WARD 2(2), GURGAON
ITA 6080/DEL/2026[2021-22]Status: Disposed14/9/2026AY 2021-22
GANGASARUP,UTTAR PRADESH vs ITO WARD 2 (3), HAPUR
ITA 5035/DEL/2026[2022-23]Status: Disposed14/9/2026AY 2022-23
KANDAHAR HIND DRY FRUITS,DELHI vs ITO, WARD 47(1), DELHI
ITA 4779/DEL/2026[2018-19]Status: Disposed14/9/2026AY 2018-19
KANDAHAR HIND DRY FRUITS,DELHI vs ITO, W-47(1), NEW DELHI
ITA 4778/DEL/2026[2018-19]Status: Disposed14/9/2026AY 2018-19
KRANTI DEVI,GHAZIABAD vs INCOME TAX OFFICER, BULANDSHAHR
ITA 4367/DEL/2026[2012-2013]Status: Disposed14/9/2026AY 2012-2013
