← All Benches
ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA - 763 / 201111/7/2011
CIT vs NATIONAL TRAVEL SERVICES
ITA - 309 / 201111/7/2011
CIT vs FX INFO TECHNOLOGIES PVT LTD
ITA - 112 / 201111/7/2011
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA - 1943 / 201011/7/2011
PSB INDUSTRIES INDIA PVT LTD
ITA - 792 / 201111/7/2011
CIT vs BONANZA PORTFOLIO LTD
ITA - 833 / 201111/7/2011
HIVE COMMUNICATIONS PVT LTD
ITA/306/20118/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
HIVE COMMUNICATIONS PVT LTD
ITA - 306 / 20118/7/2011
CIT vs SADHANA FOUNDATION
ITA/827/20117/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs SADHANA FOUNDATION
ITA - 827 / 20117/7/2011
CIT vs CHAABI ADVERTISING
ITA - 812 / 20117/7/2011
CIT vs ENERGY INFRASTRUCTURE INDIA LTD
ITA - 814 / 20117/7/2011
CIT vs ENERGY INFRASTRUCTURE INDIA LTD
ITA - 815 / 20117/7/2011
ASHOK CHADDHA vs INCOME TAX OFFICER
ITA/274/20115/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
M/s. Bharat Gears Limited vs Commissioner of Income-Tax, Central I
ITA-14/200530/6/2011
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERAGIN OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI XI & ANR.
ITA/1096/20083/6/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI & ANR.
ITA - 1146 / 20083/6/2011
CIT vs SADHU FORGING LTD
ITA - 351 / 20113/6/2011
COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA
ITA - 1122 / 20093/6/2011
MITSUBISHI CORPORATION vs THE COMMISSIONER OF INCOME TAX & ANR
ITA - 487 / 20083/6/2011
