← All Benches
ITAT Delhi Bench
80,939 judgments
CIT vs HOTEL EXCELSIOR LTD
ITA - 840 / 201115/7/2011
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 303 / 201115/7/2011
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 305 / 201115/7/2011
CIT vs HOTEL EXCELSIOR LTD
ITA - 841 / 201115/7/2011
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 304 / 201115/7/2011
CIT vs JAPAN AIRLINES INTERNATIONAL CO LTD
ITA - 297 / 201115/7/2011
CIT vs BHOLASONS JEWELLERS
ITA/844/201114/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs BHOLASONS JEWELLERS
ITA - 844 / 201114/7/2011
CIT vs HOTEL EXCELSIOR LTD
ITA - 837 / 201114/7/2011
THE COMMISSIONER OF INCOME TAX-II vs JAYPEE VENTURES PVT LTD
ITA/278/201112/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE COMMISSIONER OF INCOME TAX-II vs JAYPEE VENTURES PVT LTD
ITA - 278 / 201112/7/2011
CIT vs CHOPRA SOLITAIRES PVT LTD
ITA - 835 / 201111/7/2011
CIT vs DESICCANT ROTORS INTERNATIONAL PVT LTD
ITA/572/201111/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
INSILCO LIMITED vs COMMISSIONER OF INCOME TAX-IV NEW DELHI
ITA/179/200911/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs FX INFO TECHNOLOGIES PVT LTD
ITA/113/201111/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA/1943/201011/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs ASSOCIATION OF FINANCIAL PLANNERS
ITA/454/201011/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
PSB INDUSTRIES INDIA PVT LTD
ITA/792/201111/7/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
DIRECTOR OF INCOME TAX vs OP SURI MEMORIAL EDUCATION SOCIETY
ITA - 1755 / 201011/7/2011
COMMISSIONER OF INCOME TAX vs G4S SECURITIES SYSTEM INDIA PVT LTD
ITA - 765 / 201111/7/2011
