← All Benches
ITAT Delhi Bench
80,939 judgments
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI XI & ANR.
ITA - 1138 / 20083/6/2011
ORIENTAL INSURANCE CO` vs COMMISSIONER OF INCOME TAX
ITA - 800 / 20113/6/2011
COMMISSIONER OF INCOME TAX vs CONTINENTAL ENGINES LTD
ITA - 1324 / 20103/6/2011
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERAGIN OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI XI & ANR.
ITA - 1096 / 20083/6/2011
ASTRA HOUSING & INVESTMENT P.LTD. vs COMMISSIONER OF INCOME TAX DELHI NEW DELHI
ITA - 622 / 20083/6/2011
CIT vs SADHU FORGING LTD
ITA - 167 / 20113/6/2011
COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA
ITA - 1115 / 20093/6/2011
SHAGUN BUILDWELL LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 798 / 20111/6/2011
Sudhir Gensets Limited vs Income Tax Officer
W.P.(C)-7789/201031/5/2011
M/S PRAGATI CONSTRUCTIONS CO. vs DY. COMMISSIONER OF INCOME TAX
ITR-5/199631/5/2011
SHANTI BHUSHAN vs COMMISSIONER OF INCOME TAX
ITR-230/199431/5/2011
VIKAL AGGARWAL vs COMMISSIONER OF INCOME TAX
ITA - 789 / 201131/5/2011
VIKAL AGGARWAL vs COMMISSIONER OF INCOME TAX
ITA - 790 / 201131/5/2011
COMMISSIONER OF INCOME TAX vs BALUJA SHOE CO (EXPORTS)
ITA - 782 / 201131/5/2011
THE COMMISSIONER OF INCOME TAX vs SUNIL JAIN
ITA - 1373 / 200930/5/2011
THE COMMISSIONER OF INCOME TAX XIII vs RADHEY SHYAM BANSAL
ITA - 582 / 200830/5/2011
CIT vs BISHAN SAROOP RAM KISHAN AGRO PVT LTD
ITA/1775/201027/5/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs BISHAN SAROOP RAM KISHAN AGRO PVT LTD
ITA/2039/201027/5/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs RAM KISHAN DASS
ITA/238/201127/5/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs BISHAN SAROOP RAM KISHAN AGRO PVT LTD
ITA - 1776 / 201027/5/2011
