← All Benches
ITAT Delhi Bench
80,939 judgments
CIT vs NAKUL KAPUR
ITA/873/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NAKUL KAPUR
ITA/872/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NAKUL KAPUR
ITA/868/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
The Commissioner of Income Tax (Central) vs Padmini Technologies Ltd.
ITA/1124/200714/9/2011
The Commissioner of Income Tax (Central) vs Padmini Technologies Ltd.
ITA/1098/200714/9/2011
DIRECTOR OF INCOME TAX vs UOP SERVICES LTD
ITA/107/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NAKUL KAPUR
ITA - 873 / 201114/9/2011
CIT vs NAKUL KAPUR
ITA - 872 / 201114/9/2011
CIT vs NAKUL KAPUR
ITA - 868 / 201114/9/2011
COMMISSIONER OF INCOME TAX CENTRAL vs PADMINI TECHNOLOGIES LTD.
ITA - 1124 / 200714/9/2011
THE COMMISSIONER OF INCOME TAX CENTRAL vs PADMINI TECHNOLOGIES LTD.
ITA - 1098 / 200714/9/2011
DIRECTOR OF INCOME TAX vs UOP SERVICES LTD
ITA - 107 / 201114/9/2011
COMMISSIONER OF INCOME TAX-III vs SPL'S SIDDHARTHA LTD
ITA/836/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ENABLE EXPORTS PVT LTD
ITA/1072/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX CENTRAL vs PADMINI TECHNOLOGIES LTD.
ITA - 1265 / 200714/9/2011
CIT vs ENABLE EXPORTS PVT LTD
ITA - 1072 / 201114/9/2011
The Commissioner of Income Tax (Central) vs Padmini Technologies Ltd
ITA/1265/200714/9/2011
CIT vs BHAVYA SOFTECH PVT LTD
ITA/1067/20119/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs LORD BUILDCONS PVT LTD
ITA/1884/20109/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs AMWAY INDIA ENTERPRISES
ITA - 624 / 20119/9/2011
