← All Benches
ITAT Delhi Bench
80,939 judgments
CIT vs LORD BUILDCONS PVT LTD
ITA - 1884 / 20109/9/2011
NANCY CRAFTS LTD
ITA/466/20118/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
BEUTEX INDIA PVT LTD
ITA/465/20118/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
NANCY CRAFTS LTD
ITA - 466 / 20118/9/2011
BEUTEX INDIA PVT LTD
ITA - 465 / 20118/9/2011
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA/1045/20116/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA/1043/20116/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA - 1045 / 20116/9/2011
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA - 1043 / 20116/9/2011
CIT vs DHARAMPAL SATYAPAL LTD
ITA - 1040 / 20115/9/2011
CIT vs HANS RAJ SAMARAK SOCIETY
ITA - 1039 / 20115/9/2011
COMMISSIONER OF INCOME TAX DEL vs KINETIC CAPITAL FINANCE LTD.
ITA/87/20072/9/2011
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DELHI -IV vs GOLD LEAF CAPITAL CORPORATION INDIA LTD
ITA/798/20092/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA/992/20111/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA - 992 / 20111/9/2011
THE COMMISSIONER OF INCOME TAX vs VIDHU AGGARWAL
ITA - 1353 / 20091/9/2011
COMMISSIONER OF INTEREST TAX vs VISISTH CHAY VYAPAR LTD.
ITA/689/200930/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
ROLLATAINERS LTD vs COMMISSIONER OF INCOME TAX
ITA/127/201130/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
ROLLS-ROYCE PLC vs DIRECTOR OF INCOME TAX CIRCLE 2(1) INTENATIONAL TAXATION
ITA/493/200830/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLCE NEW DELHI
ITA - 663 / 200830/8/2011
