← All Benches
ITAT Delhi Bench
77,618 judgments
RITZ THEATER vs INCOME TAX OFFICER
ITA - 981 / 201026/7/2010
RITZ THEATER vs INCOME TAX OFFICER
ITA - 980 / 201026/7/2010
COMMISSIONER OF INCOME TAX vs SHRAVAN TALWAR
ITA - 935 / 201026/7/2010
INCOME TAX-III vs SAROJ METAL WORK PVT. LTD.
ITA/97/201026/7/2010
MULTIPLEX TRADING & INDUSTRIAL CO. LTD. vs INCOME TAX OFFICER
ITA/762/201026/7/2010
COMMISSIONER OF INCOME TAX vs ASIAN TECHNOCRATES P.LTD.
ITA - 931 / 201026/7/2010
COMMISSIONER OF INCOME TAX vs M/S MUKUL INTERNATIONAL LTD
ITA - 903 / 201023/7/2010
COMMISSIONER OF INCOME TAX vs M/S MUKUL INTERNATIONAL LTD
ITA - 901 / 201023/7/2010
COMMISSIONER OF INCOME TAX vs DELHI STATE CIVIL SUPPLIERS CORP LTD
ITA - 909 / 201023/7/2010
COMMISSIONER OF INCOME TAX vs RAJDHANI FLOOR MILLS LTD
ITA - 940 / 201022/7/2010
COMMISSIONER OF INCOME TAX vs RAJDHANI FLOOR MILLS LTD
ITA - 922 / 201022/7/2010
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs HCL TECNHOLOGIES LTD.
ITA - 33 / 200822/7/2010
THE COMMISSIONER OF INCOME TAX CENTRAL vs NATASHA SINGH
ITA/745/200922/7/2010
COMMISSIONER OF INCOME TAX vs EICHER LIMITED
ITA/958/200822/7/2010
INCOME TAX-XIII vs RESEARCH
ITA/917/201022/7/2010
COMMISSIONER OF INCOME TAX vs COUNTRY SLUB SAKET CLUB
ITA - 891 / 201019/7/2010
THE COMMISSIONER OF INCOME TAX vs M/S GAUTAM MOTORS
ITA/496/200619/7/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
INCOME TAX vs M/S. SHIVANI TEXTILES LTD
ITA/926/201019/7/2010
(EXEMPTION) vs CENRE
ITA/894/201019/7/2010
COMMISSIONER OF INCOME TAX vs TARUNA AUTO PVT. LTD
ITA/889/201019/7/2010