← All Benches
ITAT Delhi Bench
77,807 judgments
DIRECTOR OF INCOME TAX vs MUSHTAQ AHMED VAKIL
ITA/1000/201123/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs KASHYAP MOTORS PVT LTD
ITA/673/201123/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs RAJINDER KASHYAP
ITA/627/201123/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs RAJINDER KASHYAP
ITA/582/201123/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs INTERRA INFORMATION TECHNOLOGIES INDIA PVT LTD
ITA - 979 / 201119/8/2011
COMMISSIONER OF INCOME TAX DELHI VI vs V.R.V.BREWERIES BOTTLING INDUSTRIES LTD.
ITA - 117 / 200819/8/2011
CIT vs VICTORIA FOODS PVT LTD
ITA/61/201119/8/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs M/S VRV BREWERIES & BOTTELING
ITA/594/200519/8/2011
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs M/S V.R.V. BREWERIES & BOTTELI
ITA/559/200619/8/2011
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER
DIT 1 INTERNATIONA TAXATION vs INTELSAT CORPORATION
ITA - 977 / 201119/8/2011
CIT vs RB NARAIN SUGAR MILLS LTD
ITA - 976 / 201118/8/2011
COMMISSIONER OF INCOME TAX vs SHIV NARAIN AGGARWAL DECD THR LRS
ITA/690/201018/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs ABHIPRA CAPITAL LTD
ITA - 1008 / 201116/8/2011
THE COMMISSIONER OF INCOME TAX vs M/S MONOFLEX INDIA P.LTD. & AN
LPA/842/200316/8/2011
SWETA ESTATES PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 870 / 201116/8/2011
DHARAMPAL PREMCHAND LTD vs COMMISSIONER OF CENTRAL EXCISE
CEAC/20/201112/8/2011
CIT vs DHARAM PAL BINDAL
ITA - 950 / 201111/8/2011
CIT vs ABHIPRA CAPITAL LTD
ITA - 986 / 201110/8/2011
CIT vs BONANZA PORTFOLIO LTD
ITA/833/201110/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
EURO CHAMBERS INDIA P.LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA - 858 / 200710/8/2011