← All Benches
ITAT Delhi Bench
77,807 judgments
COMMISSIONER OF INCOME TAX DELHI -IV vs GOLD LEAF CAPITAL CORPORATION INDIA LTD
ITA/798/20092/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA/992/20111/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA - 992 / 20111/9/2011
THE COMMISSIONER OF INCOME TAX vs VIDHU AGGARWAL
ITA - 1353 / 20091/9/2011
COMMISSIONER OF INTEREST TAX vs VISISTH CHAY VYAPAR LTD.
ITA/689/200930/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
ROLLATAINERS LTD vs COMMISSIONER OF INCOME TAX
ITA/127/201130/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
ROLLS-ROYCE PLC vs DIRECTOR OF INCOME TAX CIRCLE 2(1) INTENATIONAL TAXATION
ITA/493/200830/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLCE NEW DELHI
ITA - 663 / 200830/8/2011
DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI
ITA - 648 / 200830/8/2011
DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI
ITA - 647 / 200830/8/2011
DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI
ITA - 650 / 200830/8/2011
ROLLS ROYCE SINGAPORE PVT. LTD. vs ASSISTANT DIRECTOR OF INCOME TAX
ITA-1278/201030/8/2011
ROLLS ROYCE PLC vs DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
ITA-493/200830/8/2011
COMMISSIONER OF INCOME TAX vs VISISTH CHAY VYPAPAR LTD.
ITA-689/200930/8/2011
ROLLATAINERS LTD. vs COMMISSIONER OF INCOME TAX
ITA-127/201130/8/2011
ROLLS-ROYCE PLC vs DIRECTOR OF INCOME TAX CIRCLE 2(1) INTENATIONAL TAXATION
ITA - 493 / 200830/8/2011
MOD CREATIONS PVT. LTD. vs INCOME TAX OFFICER
ITA/1158/200729/8/2011
TAS HOLDINGS PVT LTD vs INCOME TAX OFFICER
ITA/805/201124/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs GULSHAN CHEMICALS LTD
ITA - 997 / 201124/8/2011
CIT vs KASHYAP MOTORS PVT LTD
ITA/670/201123/8/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
