← All Benches
ITAT Delhi Bench
77,807 judgments
COMMISSIONER OF INCOME TAX-III vs SPL'S SIDDHARTHA LTD
ITA/836/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ENABLE EXPORTS PVT LTD
ITA/1072/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX CENTRAL vs PADMINI TECHNOLOGIES LTD.
ITA - 1265 / 200714/9/2011
CIT vs ENABLE EXPORTS PVT LTD
ITA - 1072 / 201114/9/2011
The Commissioner of Income Tax (Central) vs Padmini Technologies Ltd
ITA/1265/200714/9/2011
CIT vs BHAVYA SOFTECH PVT LTD
ITA/1067/20119/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs LORD BUILDCONS PVT LTD
ITA/1884/20109/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs AMWAY INDIA ENTERPRISES
ITA - 624 / 20119/9/2011
CIT vs LORD BUILDCONS PVT LTD
ITA - 1884 / 20109/9/2011
NANCY CRAFTS LTD
ITA/466/20118/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
BEUTEX INDIA PVT LTD
ITA/465/20118/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
NANCY CRAFTS LTD
ITA - 466 / 20118/9/2011
BEUTEX INDIA PVT LTD
ITA - 465 / 20118/9/2011
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA/1045/20116/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA/1043/20116/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA - 1045 / 20116/9/2011
PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA - 1043 / 20116/9/2011
CIT vs DHARAMPAL SATYAPAL LTD
ITA - 1040 / 20115/9/2011
CIT vs HANS RAJ SAMARAK SOCIETY
ITA - 1039 / 20115/9/2011
COMMISSIONER OF INCOME TAX DEL vs KINETIC CAPITAL FINANCE LTD.
ITA/87/20072/9/2011
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER
