← All Benches
ITAT Delhi Bench
77,807 judgments
CIT vs AERENS INFRASTRUCTURE & TECHNOLOGY LTD
ITA - 584 / 201119/9/2011
DIRECTOR OF INCOME TAX vs INSTT OF CHARTERED ACCOUNTANTS OF INDIA
ITA - 869 / 201119/9/2011
CIT vs AERENS INFRASTRUCTURE & TECHNOLOGY LTD
ITA - 454 / 201119/9/2011
Director of Income Tax (Exemptions) vs The Institute of Chartered Accountants of India
ITA/869/201119/9/2011
CIT vs RAVINDER KUMAR ARORA
ITA - 1106 / 201117/9/2011
CIT vs METAL ROD LTD
ITA/1086/201116/9/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
CIT vs GLOBE GROUND INDIA PVT LTD
ITA/1087/201116/9/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
DIRECTOR OF INCOME TAX vs UOP SERVICES LTD
ITA/89/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NAKUL KAPUR
ITA/873/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NAKUL KAPUR
ITA/872/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NAKUL KAPUR
ITA/868/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
The Commissioner of Income Tax (Central) vs Padmini Technologies Ltd.
ITA/1124/200714/9/2011
The Commissioner of Income Tax (Central) vs Padmini Technologies Ltd.
ITA/1098/200714/9/2011
DIRECTOR OF INCOME TAX vs UOP SERVICES LTD
ITA/107/201114/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NAKUL KAPUR
ITA - 873 / 201114/9/2011
CIT vs NAKUL KAPUR
ITA - 872 / 201114/9/2011
CIT vs NAKUL KAPUR
ITA - 868 / 201114/9/2011
COMMISSIONER OF INCOME TAX CENTRAL vs PADMINI TECHNOLOGIES LTD.
ITA - 1124 / 200714/9/2011
THE COMMISSIONER OF INCOME TAX CENTRAL vs PADMINI TECHNOLOGIES LTD.
ITA - 1098 / 200714/9/2011
DIRECTOR OF INCOME TAX vs UOP SERVICES LTD
ITA - 107 / 201114/9/2011
