← All Benches
ITAT Delhi Bench
77,359 judgments
RAJ KUMAR GUPTA
ITA - 224 / 201230/3/2012
CIT vs EKL APPLIANCES LTD
ITA/1070/201129/3/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
PINE PACKAGING PVT LTD
ITA - 656 / 201129/3/2012
CIT vs EKL APPLIANCES LTD
ITA - 1068 / 201129/3/2012
DIRECTOR OF INCOME TAX
ITA/140/201229/3/2012
COMMISSIONER OF INCOME TAX-IV vs M/S. I. K. INTERNATIONAL PVT. LTD
ITA/791/201129/3/2012
PINE PACKAGING PRIVATE LIMITED
ITA/656/201129/3/2012
THE COMMISSIONER OF INCOME TAX-IV vs DEEPAK KNITS AND TEXTURISE PVT. LTD
ITA/769/201029/3/2012
CIT vs JAICO FINANCIAL SERVICES PVT LTD
ITA/178/201228/3/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs R.T.C.L. LTD
ITA/612/200928/3/2012
CIT vs JAICO FINANCIAL SERVICES PVT LTD
ITA - 178 / 201228/3/2012
CIT vs GAPS POWER & INFRASTRUCTURE PVT LTD
ITA - 176 / 201227/3/2012
CIT vs INDIAN FARMERS & FERTILIZERS CO OPERATIVE LTD
ITA/173/201226/3/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs SAUER DANFOSS PVT LTD.
ITA/1367/201026/3/2012
CIT vs INDIAN FARMERS & FERTILIZERS CO OPERATIVE LTD
ITA - 173 / 201226/3/2012
THE COMMISSIONER OF INCOMER DE vs M/S GOPAL CLOTHING CO.P. LTD.
ITA/732/200422/3/2012
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
LUNAR ELECTRICALS vs ASSTT. COMMISSIONER OF INCOME
ITA - 195 / 200622/3/2012
ITA 333/2006 vs M/S GOPAL CLOTHING COMPAY PRIVATE LIMITED
ITA/333/200622/3/2012
LUNAR ELECTRICALS vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/195/200622/3/2012
COMMISSIONER OF INCOME TAX
ITA/1258/201022/3/2012
