← All Benches
ITAT Delhi Bench
77,359 judgments
CIT vs RISHIKESH BUILDCON PVT LTD
ITA/1719/201021/3/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs INDIA TERMINAL CONNECTOR SYSTEM LTD
ITA - 643 / 201121/3/2012
ITA 643/2011 vs INDIA TERMINAL CONNECTOR SYSTEM LTD.
ITA/643/201121/3/2012
COMMISSIONER OF INCOME TAX DELHI II vs LEO FINANCIAL SERVICES LTD.
ITA/558/201020/3/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX DELHI vs M/S D.T.T.D.C. LTD. NEW DELHI
ITA/166/200120/3/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs OGAAN PUBLICATION PVT LTD
ITA - 182 / 201216/3/2012
CIT vs OGAAN PUBLICATION PVT LTD
ITA - 181 / 201216/3/2012
CIT vs DCM SHRIRAM CONSOLIDATED LTD
ITA - 162 / 201216/3/2012
COMMISSIONER OF INCOME TAX DEL vs M/S BHARATPUR NUTRITIONAL PROD
ITA - 152 / 200515/3/2012
COMMISSIONER OF INCOME TAX DEL vs M/S BHARATPUR NUTRITIONAL PRODUCTS LIMITED
ITA/152/200515/3/2012
CIT vs LETUL INVESTMENT PVT LTD
ITA - 154 / 201214/3/2012
COMMISSIONER OF INCOME TAX vs KAMAL KISHORE PANKAJ AGGARWAL
ITA - 1171 / 200914/3/2012
COMMISSIONER OF INCOME TAX vs ANUJ MEHTA
ITA - 381 / 201014/3/2012
COMMISSIAONER OF INCOME TAX vs VK MEHTA
ITA - 483 / 201014/3/2012
COMMISSIONER OF INCOME TAX vs NEELAM JAIN
ITA - 594 / 200914/3/2012
COMMISSIONER OF INCOME TAX vs VK MEHTA
ITA - 971 / 201014/3/2012
COMMISSIONER OF INCOME TAX vs KIMTI LAL JAIN
ITA - 1084 / 200914/3/2012
THE COMMISSIONER OF INCOME TAX vs SANJEEV GOEL
ITA - 191 / 200914/3/2012
THE COMMISSIONER OF INCOME TAX vs SHRI BRIJ KISHORE
ITA - 155 / 200914/3/2012
COMMISSIONER OF INCOMET TAX vs SANJEEV & SONS HUF
ITA - 990 / 200914/3/2012
