← All Benches
ITAT Delhi Bench
77,361 judgments
CIT vs GOEL SONS GOLDEN ESTATE PVT LTD
ITA - 212 / 201211/4/2012
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/227/201210/4/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/228/201210/4/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 228 / 201210/4/2012
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 227 / 201210/4/2012
CIT vs DYNAMIC CONSULTANTS PVT LTD
ITA/200/20129/4/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs DYNAMIC CONSULTANTS PVT LTD
ITA - 201 / 20129/4/2012
COMMISSIONER OF INCOME TAX vs AUTO PINS INDIA LTD
ITA/500/20099/4/2012
THE COMMISSIONER OF INCOME TAX NEW DELHI vs JAI PARABOLIC SPRING LTD
ITA/1152/201030/3/2012
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs JAI PARABOLIC SPRING LTD
ITA/1151/201030/3/2012
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX-II vs JAI PARABOLIC SPRING LTD
ITA-1152/201030/3/2012
THE COMMISSIONER OF INCOME TAX-II vs JAI PARABOLIC SPRING LTD
ITA-1151/201030/3/2012
STEEL AUTHORITY OF INDIA LTD vs COMMISSIONER OF INCOME TAX
ITA/41/201030/3/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
AREVA T& D INDIA LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/315/201030/3/2012
CASES PERTAINING TO SPL.DIVISION BENCHES
RAJ KUMAR GUPTA
ITA-224/201230/3/2012
AREVA T & D INDIA LTD vs THE COMMISSIONER OF INCOME TAX-II
ITA-315/201030/3/2012
STEEL AUTHORITY OF INDIA LTD vs COMISSIONER OF INCOME TAX
ITA-37/201030/3/2012
RAJ KUMAR GUPTA
ITA - 226 / 201230/3/2012
RAJ KUMAR GUPTA
ITA - 225 / 201230/3/2012
STEEL AUTHORITY OF INDIA LTD vs COMISSIONER OF INCOME TAX
ITA/37/201030/3/2012
