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ITAT Delhi Bench

77,550 judgments

COMMISSIONER OF INCOME TAX-XI vs KULDEEP SOOD

ITA/43/201330/1/2013

KHANNA AND ANNADHANAM vs COMMISSIONER OF INCOME TAX

ITA - 1286 / 200829/1/2013

KHANNA AND ANNADHANAM vs COMMISSIONER OF INCOME TAX

ITA/1286/200829/1/2013

COMMISSIONER OF INCOME TAX (CENTRAL-I) vs JAKSON LTD

ITA/48/201329/1/2013

RAVINDRA BAHL vs ASST. DIRECTOR OF INCOME TAX, CIRCEL-1-(1)

ITA - 46 / 201328/1/2013

COMMISSIONER OF INCOME TAX vs ABHINAV KUMAR MITTAL

ITA/42/201323/1/2013

PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX

ITA/1212/201022/1/2013

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX

ITA/1211/201022/1/2013

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX

ITA/1210/201022/1/2013

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX

ITA - 1213 / 201022/1/2013

PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX

ITA - 1210 / 201022/1/2013

BHAGIRATH AGGARWAL

ITA - 28 / 201222/1/2013

BHAGIRATH AGGARWAL

ITA/28/201222/1/2013

CIT vs GANGESHWARI METAL PVT LTD

ITA/597/201221/1/2013

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs MEERA GOYAL

ITA/1263/201117/1/2013

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX-VIII vs AJAI SHUKLA

ITA/606/201216/1/2013

THE COMMISSIONER OF INCOME TAX vs NAHAR THEATERS P. LTD

ITA/845/200910/1/2013

ASSOCIATIONOF CORPORATIONS & APEX SOCIETIS & HANDLOOMS vs ASSISTANT DIRECTOR OF INCOME TAX

ITA/524/201210/1/2013

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

ASSOCIATION OF CORPORATION & APEX SOCIETIES OF HANDLOOMS vs ASSISTANT DIRECTOR OF INCOME TAX

ITA/525/201210/1/2013

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

ASSOCIATION OF CORPORATION & APEX SOCIETIES OF HANDLOOMS vs ASSISTANT DIRECTOR OF INCOME TAX

ITA - 526 / 201210/1/2013