ITAT Delhi Bench

DIRECTOR OF INCOME TAX (EXEMPTION) vs ABUL KALAM AZAD ISLAMIC AWAKENING

COMMISSIONER OF INCOME TAX (CENTRAL)-I vs VATIKA LANDBASE PVT LTD.

COMMISSSIONER OF INCOME TAX DELHI-V vs ORIENT CLOTHING CO. PVT.LTD

CIT vs VIKAS CHOUDHARY

COMMISSIONER OF INCOME TAX-X vs ATUL GUPTA

CIT vs DISCOVERY HOLDINGS PVT LTD

CIT vs DISCOVERY ESTATES PVT LTD

CIT vs DISCOVERY ESTATES PVT LTD

OBC vs COMMR. OF INCOME TAX-1 & ANR

CIT vs LIFESTYLE BUILDCON PVT LTD

COMMISSIONER OF INCOME TAX-XI vs DELHI HOUSING & FINANCE CORPORAITON

COMMISSIONER OF INCOME TAX:DELHI-VIII vs ASHOK MITTAL

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs BAHRI SONS

GEOFIN INVESTMENT PVT LTD vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX-I vs CREATIVE TRAVELS (P) LTD.

COMMISSIONER OF INCOME TAX vs BHUSHAN CAPITAL AND CREDITS SERVICES LTD

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX vs BHUSHAN CAPITAL AND CREDITS SERVICES LTD

COMMISSIONER OF INCOME TAX vs BHUSHAN CAPITAL AND CREDITS SERVICES LTD

MARUTI SUZUKI INDIA LTD vs ADDITIONAL COMMR. OF INCOME TAX AND ANR

COMMISSIONER OF INCOME TAX vs BHUSHAN CAPITAL & CREDITS SERVICES PVT LTD