← All Benches
ITAT Delhi Bench
77,549 judgments
ASSOCIATIONOF CORPORATIONS & APEX SOCIETIS & HANDLOOMS vs ASSISTANT DIRECTOR OF INCOME TAX
ITA - 524 / 201210/1/2013
ASSOCIATION OF CORPORATION & APEX SOCIETIES OF HANDLOOMS vs ASSISTANT DIRECTOR OF INCOME TAX
ITA - 523 / 201210/1/2013
APEX SOCIETIES OF HANDLOOMS vs ASSISTANT DIRECTOR OF INCOME TAX
ITA/523/201210/1/2013
CIT vs HARDARSHAN SINGH
ITA/604/20129/1/2013
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX-VII vs AVINASH JAIN
ITA/703/20129/1/2013
CIT vs GARG ACRYLICS LTD
ITA - 700 / 20127/1/2013
COMMISSIONER OF INCOME TAX-X vs CHANDER SINGH SEHRAWAT & ASSOCIATES
ITA - 695 / 20122/1/2013
COMMISSIONER OF INCOME TAX DEL vs M/S DEWAN CHAND SATYAPAL
ITA - 1411 / 200621/12/2012
COMMISSIONER OF INCOME TAX vs DEWAN CHAND SATYAPAL
ITA-1541/200621/12/2012
COMMISSIONER OF INCOME TAX vs M/S. DEWAN CHAND SATYAPAL
ITA-1411/200621/12/2012
COMMISSIONER OF INCOME TAX,DEL vs M/S DEWAN CHAND SATYAPAL
ITA/87/200321/12/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs VISHWA JAGRITI MISSION
ITA/1124/201021/12/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs VISHWA JAGRITI MISSION
ITA/775/201021/12/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs NR PORTFOLIO PVT LTD
ITA/134/201221/12/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs VISHWA JAGRITI MISSION
ITA/1112/201021/12/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
SUZUKI MOTORCYCLE INDIA PVT LTD
ITA-521/201221/12/2012
COMMISSIONER OF INCOME TAX vs M/S. DEWAN CHAND SATYAPAL
ITA-87/200321/12/2012
COMMISSIONER OF INCOME TAX DELHI-V vs M/S. N.R. PORTFOLIO PVT. LTD.
ITA-134/201221/12/2012
DIRECTOR OF INCOME TAX (EXEMPTION) vs VISHWA JAGRITI MISSION
ITA-754/201021/12/2012
DIRECTOR OF INCOME TAX vs VISHWA JAGRITI MISSION
ITA - 1124 / 201021/12/2012