COMMISSIONER OF INCOME TAX-X vs. CHANDER SINGH SEHRAWAT & ASSOCIATES

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ITA - 695 / 2012HC Delhi02 January 20131 pages
For Petitioner: N P SAHNI & RUCHESH SINHA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . . . ITA 695/2012 . COMMISSIONER OF INCOME TAX-X ..... Appellant . Through: Mr N.P. Singh, Adv. . . . versus . CHANDER SINGH SEHRAWAT and ASSOCIATES . ..... Respondent . Through: None . CORAM: . HON'BLE MR. JUSTICE BADAR DURREZ AHMED . HON'BLE MR. JUSTICE R.V.EASWAR . . . O R D E R . 02.01.2013 . . . CM No. 21269/2012 . Allowed, subject to all just exceptions. . ITA No. 695/2012 . Issue notice returnable on 12.02.2013. . . . . . . . BADAR DURREZ AHMED, J . . . . . R.V.EASWAR, J . JANUARY 02, 2013 . kb . $ 4 .

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