RAVINDRA BAHL vs. ASST. DIRECTOR OF INCOME TAX, CIRCEL-1-(1)

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 46/2013 . . . RAVINDRA BAHL ..... Appellant . Through: Mr Y.K. Kapoor, Adv. . . . versus . . . ASST. DIRECTOR OF INCOME TAX, CIRCEL-1-(1) ..... Respondent . Through: None . . . CORAM: . HON'BLE MR. JUSTICE BADAR DURREZ AHMED . HON'BLE MR. JUSTICE R.V.EASWAR . . . O R D E R . 28.01.2013 . . . CM No. 1373/2013 . Allowed, subject to all just exceptions. . ITA No. 46/2013 . Issue notice to the respondent, returnable on 07.05.2013. . . . . . BADAR DURREZ AHMED, J . . . . . R.V.EASWAR, J . JANUARY 28, 2013 . kb . $ 23 .