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ITAT Delhi Bench
77,807 judgments
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ITA/469/201514/9/2015
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ITA/468/201514/9/2015
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ITA/465/201514/9/2015
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ITA/464/201514/9/2015
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ITA/463/201514/9/2015
COMMISSIONER OF INCOME TAX vs SRI VIJAY SINGH KADAN
ITA/714/201514/9/2015
(CENTRAL II), vs P.D ASSOCIATES (P). (LTD).,
ITA/461/201514/9/2015
ORDERopens in new window
ITA/623/201511/9/2015
COMMISSIONER OF INCOME TAX –V vs KAPIL NAGPAL
ITA/609/201411/9/2015
COMMISSIONER OF INCOMET AX DELHI IV vs DLF LTD. EARLIER DLF UNIVERSAL LTD.
ITA - 1330 / 200910/9/2015
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ITA/12/20159/9/2015
COMMISSIONER OF INCOME TAX vs KEIHIN PANALFA LTD
ITA/11/20159/9/2015
COMMISSIONER OF INCOME TAX (EXEMPTION) vs TRUST
ITA/269/20157/9/2015
COMMISSIONER OF INCOME TAX DEL vs M/S ATMA RAM PROPERTIES P. LTD
ITA - 355 / 20024/9/2015
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 836 / 20074/9/2015
M/S ATMA RAM PROPERTIES P.LTD. vs DY. COMMISSIONER OF INCOME TAX
ITA - 162 / 20034/9/2015
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX, DELHI
ITA - 860 / 20074/9/2015
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX, DELHI
ITA - 859 / 20074/9/2015
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 850 / 20074/9/2015
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 849 / 20074/9/2015