← All Benches
ITAT Delhi Bench
77,807 judgments
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA - 841 / 20074/9/2015
ATMA RAM PROPERTIES P. LTD.
ITA/101/20024/9/2015
PR. COMMISSIONER OF INCOME TAX - 10(2) vs GROZ ENGINEERING TOOLS PVT. LTD
ITA/386/20154/9/2015
DIRECTOR OF INCOME TAX vs M/S ERICSSON COMMUNICATIONS LTD
ITA/106/20024/9/2015
COMMISSIONER OF INCOME TAX -1 vs AGYA CROWNS & TOPS (P) LTD
ITA/625/20154/9/2015
JUDGEMENTopens in new window
ITA/93/20122/9/2015
JUDGEMENTopens in new window
ITA/92/20122/9/2015
CHEMINVEST LIMITED vs COMMISSIONER OF INCOME TAX-VI
ITA/749/20142/9/2015
TAX-20 (ERSTWHILE CIT-XII) vs SMT. PRIYANKA SINGHANIA
ITA/163/20152/9/2015
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/339/20152/9/2015
PR. COMMISSIONER OF INCOME TAX-15 vs SHRI PREM PRAKASH GARG
ITA/656/20152/9/2015
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/334/20152/9/2015
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/342/20152/9/2015
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/338/20152/9/2015
THE COMMISSIONER OF INCOME TAX CENTRAL-II vs KUSUM GUPTA
ITA - 579 / 20131/9/2015
TAX-(CENTRAL -II) vs SMT. KUSUM GUPTA,
ITA/634/20151/9/2015
COMMISSIONER OF INCOME TAX (CENTRAL)-III vs KABUL CHAWLA
ITA/709/201428/8/2015
COMMISSIONER OF INCOME TAX (CENTRAL)-III vs KABUL CHAWLA
ITA/707/201428/8/2015
COMMISSIONER OF INCOME TAX (CENTRAL)-III vs KABUL CHAWLA
ITA/713/201428/8/2015
CIT vs CHANDRA SWAMI
ITA - 1144 / 201127/8/2015
