← All Benches
ITAT Delhi Bench
77,807 judgments
CIT vs VISHWA DHARMAYATAN TRUST
ITA - 1143 / 201127/8/2015
CHANDRA SWAMI vs ASST COMMISSIONER OF INCOME TAX
ITA - 1094 / 201127/8/2015
VISHWADHARMAYATAN TRUST vs ASST. COMMISSIONER OF INCOME TAX
ITA/1093/201127/8/2015
COMMISSIONER OF INCOME TAX-1 vs ANSAL LAND MARK TOWNSHIP (P) LTD
ITA/160/201526/8/2015
COMMISSIONER OF INCOME TAX-1 vs ANSAL LAND MARK TOWNSHIP (P) LTD
ITA/161/201526/8/2015
PRO COMMISSIONER OF INCOME TAX (CENTRAL)-I vs R.J. CORP LTD.,
WTA/3/201525/8/2015
COMMISSIONER OF INCOME TAX, (CENTRAL II), vs P.D ASSOCIATES (P). (LTD).
ITA/629/201524/8/2015
PR. COMMISSIONER OF INCOME vs HARI SHANKAR KHEMKA
ITA/472/201524/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs ELEGANT TRAVELS PVT LTD
ITA/464/201224/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs ARVINDER SINGH
ITA/453/201224/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II), vs P.D ASSOCIATES (P). (LTD).
ITA/630/201524/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX-II vs KAJARIA CERAMICS LTD
ITA/533/201424/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX vs HARI SHANKAR KHEMKA
ITA/423/201524/8/2015
COMMISSIONER OF INCOME TAX-II vs KAJARIA CERAMICS LTD
ITA/35/201424/8/2015
PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD.
ITA/417/201521/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD
ITA/522/201521/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD
ITA/365/201521/8/2015
PR. COMMISSIONER OF INCOME TAX, (CENTRAL II), vs MAYANK TRADERS(P) LTD.
ITA/477/201520/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II) vs MAYANK TRADERS(P) LTD.
ITA/470/201520/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II) vs MAYANK TRADERS(P) LTD.
ITA/471/201520/8/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU