← All Benches
ITAT Delhi Bench
77,807 judgments
TAX – 21 vs UNIVERSAL PRECISION SCREWS
ITA/392/20156/10/2015
(NOW PERNOD RICARD INDIA PVT.LTD.)
ITA/898/20096/10/2015
PR. COMMISSIONER OFINCOME TAX vs E-FUNDS INTERNATIONAL INDIA PVT. LTD.
ITA/608/20156/10/2015
(NOW PERNOD RICARD INDIA PVT.LTD.)
ITA/237/20156/10/2015
M/S. DEPENDABLE TRANSPORT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2309/DEL/2014[2006-07]Status: Disposed5/10/2015AY 2006-07
M/S. PRAGATI VANIJAYA LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 2277/DEL/2014[2007-08]Status: Disposed5/10/2015AY 2007-08
DCIT, NEW DELHI vs M/S. NAKSHA ENTERPRISES LTD., NEW DELHI
ITA 2161/DEL/2014[2009-10]Status: Disposed5/10/2015AY 2009-10
SH. MANISH BHARGAV,NEW DELHI vs ITO, NEW DELHI
ITA 2158/DEL/2014[2006-07]Status: Disposed5/10/2015AY 2006-07
SH. MANISH BHARGAV,NEW DELHI vs ITO, NEW DELHI
ITA 2157/DEL/2014[2006-07]Status: Disposed5/10/2015AY 2006-07
ITO, NEW DELHI vs M/S. SHANKAR GAS & MANUFACTURING CO. PVT. LTD., NEW DELHI
ITA 2111/DEL/2014[2005-06]Status: Disposed5/10/2015AY 2005-06
DCIT, NEW DELHI vs M/S. SANKALP AGENCIES PVT. LTD., NEW DELHI
ITA 5739/DEL/2013[2010-11]Status: Disposed5/10/2015AY 2010-11
DCIT, NEW DELHI vs M/S. SANKALP AGENCIES PVT. LTD., NEW DELHI
ITA 5738/DEL/2013[2009-10]Status: Disposed5/10/2015AY 2009-10
ANJANA SINGH,DELHI vs ITO, NOIDA
ITA 4932/DEL/2013[2009-10]Status: Disposed5/10/2015AY 2009-10
ACIT, BHIWANI vs M/S VIKAS WSP LTD., BHIWANI
ITA 4305/DEL/2013[2008-09]Status: Disposed5/10/2015AY 2008-09
ACIT, BHIWANI vs M/S VIKAS WSP LTD., BHIWANI
ITA 4304/DEL/2013[2009-10]Status: Disposed5/10/2015AY 2009-10
M/S. VIKAS WSP LTD.,HARYANA vs JCIT, BHIWANI
ITA 4004/DEL/2013[2009-10]Status: Disposed5/10/2015AY 2009-10
M/S. VIKAS WSP LTD.,HARYANA vs JCIT, BHIWANI
ITA 4003/DEL/2013[2008-09]Status: Disposed5/10/2015AY 2008-09
M/S. UNIWORD TELECOM LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3769/DEL/2013[2009-10]Status: Disposed5/10/2015AY 2009-10
M/S. TOFFEE AGRICULTURAL FARMS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3595/DEL/2013[2007-08]Status: Disposed5/10/2015AY 2007-08
M/S TRANSTRON ELECTRICALS PVT. LTD.,MEERUT vs CIT, MEERUT
ITA 2765/DEL/2013[2008-09]Status: Disposed5/10/2015AY 2008-09
