← All Benches
ITAT Delhi Bench
77,807 judgments
M/S VAISH ASSOCIATES,NEW DELHI vs ACIT, NEW DELHI
ITA 1380/DEL/2013[2004-05]Status: Disposed5/10/2015AY 2004-05
ACIT, NEW DELHI vs M/S. BSES YAMUNA POWER LTD., DELHI
ITA 584/DEL/2012[2006-07]Status: Disposed5/10/2015AY 2006-07
M/S. BSES YAMUMA POWER LTD.,DELHI vs ACIT, NEW DELHI
ITA 404/DEL/2012[2006-07]Status: Disposed5/10/2015AY 2006-07
M/S. BSES YAMUMA POWER LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3922/DEL/2012[2008-09]Status: Disposed5/10/2015AY 2008-09
ITO, NEW DELHI vs SH. UMA SHANKAR KHANNA, NEW DELHI
ITA 3854/DEL/2012[2009-10]Status: Disposed5/10/2015AY 2009-10
ITO, NEW DELHI vs SHRI VIKRANT SINHA, GURGAON
ITA 2594/DEL/2012[2008-09]Status: Disposed5/10/2015AY 2008-09
THE INSTALMENT SUPPLY LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2465/DEL/2012[2007-08]Status: Disposed5/10/2015AY 2007-08
BSES RAJDHANI POWER LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3688/DEL/2011[2005-06]Status: Disposed5/10/2015AY 2005-06
DCIT, NEW DELHI vs M/S BSES YAMUNA POWER LTD., NEW DELHI
ITA 3660/DEL/2011[2005-06]Status: Disposed5/10/2015AY 2005-06
ITO, NEW DELHI vs M/S VINI FINANCIAL & MANAGEMENT PVT. LTD., NEW DELHI
ITA 2730/DEL/2011[2004-05]Status: Disposed5/10/2015AY 2004-05
DCIT, NEW DELHI vs M/S BSES YAMUNA POWER LTD., NEW DELHI
ITA 1538/DEL/2011[2007-08]Status: Disposed5/10/2015AY 2007-08
M/S BSES YAMUNA POWER LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1438/DEL/2011[2007-08]Status: Disposed5/10/2015AY 2007-08
ITO, NEW DELHI vs M/S USHA POLLUTECH ENGINEERING PVT. LTD., NEW DELHI
ITA 5449/DEL/2010[2006-07]Status: Disposed5/10/2015AY 2006-07
ACIT, NEW DELHI vs M/S. SILVER IMPEX, NEW DELHI
ITA 1825/DEL/2010[1995-96]Status: Disposed5/10/2015AY 1995-96
COMMISSIONER OF INCOME TAX vs TONYU ELECTRONICS LTD
ITA/1053/20105/10/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs TONYU ELECTRONICS LTD
ITA - 1053 / 20105/10/2015
COMMISSIONER OF INCOME TAX vs TONY ELECTRONICS LTD
ITA - 633 / 20105/10/2015
COMMISSIONER OF INCOME TAX-VI vs M/S UNITECH LTD
ITA/239/20155/10/2015
PR. CIT-1 vs UMA SINGAL
ITA/689/20155/10/2015
THE COMMISSIONER OF INCOME TAX-III vs TONY ELECTRONICS LIMITED
ITA/633/20105/10/2015
