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ITAT Delhi Bench

78,098 judgments

ITO, NEW DELHI vs M/S AVA MERCHANDISING SOLUTIONS PVT. LTD., NEW DELHI

ITA 5528/DEL/2013[2010-11]Status: Disposed10/2/2016AY 2010-11

ITO, NEW DELHI vs M/S. VALDEZ CLOTHING PVT. LTD., NEW DELHI

ITA 320/DEL/2013[2008-09]Status: Disposed10/2/2016AY 2008-09

M/S TIRUPATI LPG INDUSTRIES LTD.,NEW DELHI vs DCIT, DEHRADUN

ITA 2786/DEL/2013[2010-11]Status: Disposed10/2/2016AY 2010-11

M/S WELLWORTH DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1761/DEL/2013[2006-07]Status: Disposed10/2/2016AY 2006-07

ACIT, NEW DELHI vs M/S WELLWORTH DEVELOPERS (P) LTD., NEW DELHI

ITA 1675/DEL/2013[2006-07]Status: Disposed10/2/2016AY 2006-07

ITO, NEW DELHI vs M/S. SOFTLINE CREATIONS (P) LTD., NEW DELHI

ITA 744/DEL/2012[2003-04]Status: Disposed10/2/2016AY 2003-04

M/S. MANGLAM SECURITIES LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 6232/DEL/2012[2000-01]Status: Disposed10/2/2016AY 2000-01

ITO, NEW DELHI vs M/S. PREET FINLEASE PVT. LTD., NEW DELHI

ITA 2983/DEL/2012[2003-04]Status: Disposed10/2/2016AY 2003-04

ITO, NEW DELHI vs M/S. BLA- MK (JV), NEW DELHI

ITA 2029/DEL/2012[2008-09]Status: Disposed10/2/2016AY 2008-09

TRIUNE PROJECTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3917/DEL/2011[2008-09]Status: Disposed10/2/2016AY 2008-09

ITO, NEW DELHI vs M/S. JAI BABA TRADERS PVT. LTD., NEW DELHI

ITA 5128/DEL/2010[2007-08]Status: Disposed10/2/2016AY 2007-08

M/S. U.K. PAINTS (INDIA) PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 2979/DEL/2010[2006-07]Status: Disposed10/2/2016AY 2006-07

DCIT, NEW DELHI vs M/S. VIKAS CHAIN & JEWELLERY (P) LTD., DELHI

ITA 1126/DEL/2010[2003-04]Status: Disposed10/2/2016AY 2003-04

ITO, NEW DELHI vs M/S. BAJAJ & COMPANY PVT. LTD, NEW DELHI

ITA 2989/DEL/2009[2001-02]Status: Disposed10/2/2016AY 2001-02

THE COMMISSIONER OF INCOME TAX vs FORGING LTD.

ITA/89/201610/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONSER OF INCOME TAX- IV vs EXPRESS PROJECT PVT. LTD

ITA/123/201610/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S DELCO INDIA PVT. LTD.

ITA/917/201510/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR COMMISSIONER OF INCOME TAX vs M/S DELCO INDIA PVT. LTD

ITA/116/201610/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

BIRLA ELECTRICALS LTD., vs THE INCOME TAX OFFICER,

ITA/698/20149/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

DCIT, NEW DELHI vs M/S SAM PORTFOLIO PVT. LTD., NEW DELHI

ITA 6217/DEL/2015[2007-08]Status: Disposed9/2/2016AY 2007-08