← All Benches

ITAT Delhi Bench

78,125 judgments

SHRI RAJESH JAIN,DEHRADUN vs ACIT, DEHRADUN

ITA 528/DEL/2012[1997-98]Status: Disposed12/2/2016AY 1997-98

ITO, GURGAON vs SH. ANIL GOEL, GURGAON

ITA 4945/DEL/2012[2003-04]Status: Disposed12/2/2016AY 2003-04

RAINBOW ENTERPRISES,NAINITAL vs ITO- 3, NAINITAL

ITA 1246/DEL/2012[2008-09]Status: Disposed12/2/2016AY 2008-09

DDIT, NEW DELHI vs M/S. MSV INTERNATIONAL INC., GURGAON

ITA 1231/DEL/2012[2006-07]Status: Disposed12/2/2016AY 2006-07

DAIKIN AIRCONDITIONING INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 5293/DEL/2011[2003-04]Status: Disposed12/2/2016AY 2003-04

ACIT, NEW DELHI vs M/S DAIKIN AIR- CONDITIONING INDIA PVT. LTD., NEW DELHI

ITA 2922/DEL/2011[2003-04]Status: Disposed12/2/2016AY 2003-04

WEBTECH INFOSYSTEMS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5278/DEL/2010[2006-07]Status: Disposed12/2/2016AY 2006-07

CARRIER AIRCONDITIONING AND REFRIGERATION LTD.,GURGAON vs ADDL. CIT, GURGAON

ITA 5123/DEL/2010[2006-07]Status: Disposed12/2/2016AY 2006-07

VIVEK PRAKASH vs INCOME TAX OFFICER, NEW DELHI

ITA 821/DEL/2009[2003-04]Status: Disposed12/2/2016AY 2003-04

DIRECTOR OF INCOME TAX-II vs WESTERN UNION FINANCIAL SERVICES INC.

ITA/126/201612/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

THE COMMISSIONER OF INCOME TAX-IV vs M/S IFCA BOTTLING CO. LTD.

ITA/127/201612/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

M/S. KAILASH DAIRY LIMITED,MEERUT vs ACIT, MEERUT

ITA 4523/DEL/2014[2009-10]Status: Disposed11/2/2016AY 2009-10

SH. VIRENDRA PRAKASH SHARMA,MEERUT vs ITO, MEERUT

ITA 4522/DEL/2014[2009-10]Status: Disposed11/2/2016AY 2009-10

M/S. RL EXPORTS INTERNATIONAL,NEW DELHI vs DCIT, NEW DELHI

ITA 625/DEL/2013[2008-09]Status: Disposed11/2/2016AY 2008-09

DCIT, NEW DELHI vs M/S PRIME NATURAL FROZEN FOODS EXPORTS PVT. LTD., JAIPUR

ITA 5135/DEL/2013[2002-03]Status: Disposed11/2/2016AY 2002-03

ITO, NEW DELHI vs SHRI RAJEEV GOEL, NEW DELHI

ITA 156/DEL/2013[2009-10]Status: Disposed11/2/2016AY 2009-10

HEADSTRONG SERVICES INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 6200/DEL/2012[2008-09]Status: Disposed11/2/2016AY 2008-09

ITO, NEW DELHI vs SH RAJAT LIHLA, DELHI

ITA 596/DEL/2012[2007-08]Status: Disposed11/2/2016AY 2007-08

ITO, NEW DELHI vs SH RAMESH CHAND LIHLA, DELHI

ITA 595/DEL/2012[2007-08]Status: Disposed11/2/2016AY 2007-08

UTTARANCHAL JAL VIDHYUT NIGAM LTD.,DEHRADUN vs DCIT, DEHRADUN

ITA 3650/DEL/2012[2005-06]Status: Disposed11/2/2016AY 2005-06