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ITAT Delhi Bench
78,125 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX-O9 vs M/S TINNA FINEX LTD.
ITA/113/201615/2/2016
CASES PERTAINING TO SPL.DIVISION BENCHES
DEVKI DEVI FOUNDATION vs DIRECTOR OF INCOME TAX [EXEMPTIONS]
ITA/484/201515/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX-II vs JUBLIANT OIL & GAS PVT.LTD.
ITA/134/201615/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-III vs SU-KAM POWER SYSTEM LTD.,
ITA/130/201615/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ACIT, DELHI vs M/S. MAX HEALTHCARE INSTITUTE LTD., NEW DELHI
ITA 803/DEL/2015[2011-12 (F.Y. 2010-11)]Status: Disposed12/2/2016
HYUNDAI HEAVY INDUSTRIES CO. LTD.,DEHRADUN vs JCIT, DEHRADUN
ITA 758/DEL/2015[2010-11]Status: Disposed12/2/2016AY 2010-11
GVM INFRASTRUCTURE PVT LTD.,MEERUT vs ITO, MEERUT
ITA 6160/DEL/2015[2010-11]Status: Disposed12/2/2016AY 2010-11
SMT. MAYA RASTOGI,MEERUT vs ITO, MEERUT
ITA 6772/DEL/2014[1994-95]Status: Disposed12/2/2016AY 1994-95
SMT. MAYA RASTOGI,MEERUT vs ITO, MEERUT
ITA 6771/DEL/2014[1991-92]Status: Disposed12/2/2016AY 1991-92
SH. RAJEEV KUMAR MAAN,MEERUT vs ACIT, MEERUT
ITA 6627/DEL/2014[2010-11]Status: Disposed12/2/2016AY 2010-11
ACIT, MEERUT vs M/S. SUBHARTI KKB CHARITABLE TRUST, MEERUT
ITA 6602/DEL/2014[2007-08]Status: Disposed12/2/2016AY 2007-08
ITO, MEERUT vs SH. HARDWARI LAL, MEERUT
ITA 5920/DEL/2014[2009-10]Status: Disposed12/2/2016AY 2009-10
SH. SHAMSHUL ISLAM SAJID,MEERUT vs ITO, MEERUT
ITA 5669/DEL/2014[2010-11]Status: Disposed12/2/2016AY 2010-11
HARVINDER SINGH JAGGI,NEW DELHI vs ACIT, NEW DELHI
ITA 672/DEL/2013[2007-08]Status: Disposed12/2/2016AY 2007-08
M/S. PINKEY RUBBER UDHYOG (P) LTD.,UTTAR PRADESH vs ITO, NEW DELHI
ITA 6179/DEL/2013[2007-08]Status: Disposed12/2/2016AY 2007-08
DCIT, NEW DELHI vs SMT. RITA KUMARI, NEW DELHI
ITA 5369/DEL/2013[2011-12]Status: Disposed12/2/2016AY 2011-12
SMT. RITA KUMARI,NEW DELHI vs DCIT, NEW DELHI
ITA 5296/DEL/2013[2011-12]Status: Disposed12/2/2016AY 2011-12
DCIT, NEW DELHI vs M/S. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD., NEW DELHI
ITA 3693/DEL/2013[2008-09]Status: Disposed12/2/2016AY 2008-09
DCIT, NEW DELHI vs M/S. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD., NEW DELHI
ITA 3692/DEL/2013[2009-10]Status: Disposed12/2/2016AY 2009-10
M/S TRIUMPH MERCANTILE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2071/DEL/2013[2004-05]Status: Disposed12/2/2016AY 2004-05