← All Benches
ITAT Delhi Bench
78,125 judgments
SH. MAHENDRA SINGH,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1298/DEL/2014[2005-06]Status: Disposed15/2/2016AY 2005-06
SH. SANJEEV KHATRI,NEW DELHI vs ITO, NEW DELHI
ITA 1273/DEL/2014[2008-09]Status: Disposed15/2/2016AY 2008-09
ACIT, NEW DELHI vs M/S. NTPC TAMIL NADU ENERGY COMPANY LTD., NEW DELHI
ITA 6016/DEL/2013[2010-11]Status: Disposed15/2/2016AY 2010-11
ACIT, NEW DELHI vs M/S. NATIONAL PROJECT CONSTRUCTION & CORPORATION LTD., NEW DELHI
ITA 6014/DEL/2013[2007-08]Status: Disposed15/2/2016AY 2007-08
SH. MAHINDRA PAL SINGH,GHAZIABAD vs ITO, GHAZIABAD
ITA 5166/DEL/2013[2009-10]Status: Disposed15/2/2016AY 2009-10
PRADUMAN KUMAR GOEL vs ITO, NEW DELHI
ITA 2243/DEL/2013[2007-08]Status: Disposed15/2/2016AY 2007-08
ACIT, NEW DELHI vs M/S TECH BOOK ELECTRONICS SERVICES P. LTD., NEW DELHI
ITA 1060/DEL/2013[2008-09]Status: Disposed15/2/2016AY 2008-09
ACIT, NEW DELHI vs SHRI MADHAV SARAN AGARWAL, NEW DELHI
ITA 823/DEL/2012[2008-09]Status: Disposed15/2/2016AY 2008-09
ACIT, GURGAON vs M/S MILLENNIUM BUILDERS, GURGAON
ITA 3725/DEL/2012[2008-09]Status: Disposed15/2/2016AY 2008-09
ACIT, NEW DELHI vs M/S. MAYUR ELECTRICAL INDUSTRIES PVT. LTD., NOIDA
ITA 2718/DEL/2012[2005-06]Status: Disposed15/2/2016AY 2005-06
PROFESSIONAL LEASING & CAPITAL SERVICES LTD.,NOIDA vs DCIT, NEW DELHI
ITA 2352/DEL/2012[2007-08]Status: Disposed15/2/2016AY 2007-08
ACIT, FARIDABAD vs SH. RAM AVTAR CONTRACTOR, PROP., FARIDABAD
ITA 1958/DEL/2012[2006-07]Status: Disposed15/2/2016AY 2006-07
ACIT, NEW DELHI vs SMT. USHA KAPOOR, NEW DELHI
ITA 1949/DEL/2012[2008-09]Status: Disposed15/2/2016AY 2008-09
ITO, MEERUT vs SMT. MAYA PRAKASH GUPTA, MEERUT
ITA 4870/DEL/2011[1989-90]Status: Disposed15/2/2016AY 1989-90
ITO, SAHARANPUR vs SH. VIJAY KUMAR, SAHARANPUR
ITA 1090/DEL/2011[2007-08]Status: Disposed15/2/2016AY 2007-08
DCIT, NEW DELHI vs M/S. G4S SECURITY SERVICES (INDIA) PVT. LTD, GURGAON
ITA 3979/DEL/2009[2005-06]Status: Disposed15/2/2016AY 2005-06
DCIT, NEW DELHI vs M/S G4S SECURITIES SERVICES (INDIA) PVT. LTD, NEW DELHI
ITA 321/DEL/2009[]Status: Disposed15/2/2016
GANESH ROLLER FLOUR MILLS vs ITO, WARD-2(3),
ITA 69/DEL/2006[1997-1998]Status: Disposed15/2/2016AY 1997-1998
THE COMMISSIONER OF INCOME TAX-II vs MARUTI UDYOG LIMITED,
ITA/131/201615/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX-IV vs I.C.S HOTELS PVT LTD.
ITA/133/201615/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
