BIRLA ELECTRICALS LTD., vs. THE INCOME TAX OFFICER,

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ITA/698/2014HC DelhiDLHC01136900201409 February 2016Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU1 pages

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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 6. +

ITA 698/2014

BIRLA ELECTRICALS LTD.,

..... Appellant

Through: None.

versus

THE INCOME TAX OFFICER,

..... Respondent Through: Mr Rahul Chaudhary, Senior Standing Counsel with Mr Raghvendra Singh, Junior Standing Counsel.

CORAM: JUSTICE S.MURALIDHAR JUSTICE VIBHU BAKHRU

O R D E R %

09.02.2016 1. None is appearing for the Assessee. None appeared for the Assessee on the previous date as well. 2. Dismissed for non-prosecution.

S.MURALIDHAR, J

VIBHU BAKHRU, J FEBRUARY 09, 2016 MK

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