← All Benches

ITAT Delhi Bench

78,144 judgments

ACIT, NEW DELHI vs M/S. PARAMOUNT COMMUNICATION PVT. LTD., NEW DELHI

ITA 1529/DEL/2010[2006-07]Status: Disposed23/2/2016AY 2006-07

DCIT CIRCLE 4 (1) vs JINDAL DYECHEM INDUSTRIES (P) LTD,

ITA 4809/DEL/2007[2003-2004]Status: Disposed23/2/2016AY 2003-2004

COMMISSIONER OF INCOME TAX-(CENTRAL)-I vs SIDDHARATH SAREEN

ITA/151/201623/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX -2 vs CITI FINANCE CONSUMER FINANCE INDIA LTD.

ITA/160/201622/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX-2 vs CITI FINANCIAL CONSUMER FINANCE INDIA LTD.

ITA/159/201622/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX-1 vs AGGARWAL PLASTO CHEM PVT. LTD.

ITA/143/201622/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR.COMMISSIONER OF INCOME TAX-1 vs AGGARWAL PLASTO CHEM PVT. LTD

ITA/142/201622/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

ACIT, NEW DELHI vs SHRI SURESH NANDA, NEW DELHI

ITA 4806/DEL/2015[2012-13]Status: Disposed22/2/2016AY 2012-13

ACIT, NEW DELHI vs SHRI SURESH NANDA, NEW DELHI

ITA 4802/DEL/2015[2006-07]Status: Disposed22/2/2016AY 2006-07

INDIAN SUGAR EXIM CORPORATION LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2490/DEL/2014[2010-11]Status: Disposed22/2/2016AY 2010-11

DCIT, NEW DELHI vs M/S. JOSHIKA LAMINATION PVT. LTD., DELHI

ITA 211/DEL/2014[2004-05]Status: Disposed22/2/2016AY 2004-05

ACIT, NEW DELHI vs M/S. GODAWARI HOUSING PVT. LTD., ROHTAK

ITA 6280/DEL/2013[2009-10]Status: Disposed22/2/2016AY 2009-10

ACIT, NEW DELHI vs SHRI AKHILESH AGGARWAL, NEW DELHI

ITA 4099/DEL/2013[2009-10]Status: Disposed22/2/2016AY 2009-10

ACIT, NEW DELHI vs SH. GURNAM ARORA, NEW DELHI

ITA 3284/DEL/2013[2004-05]Status: Disposed22/2/2016AY 2004-05

ITO, NEW DELHI vs M/S. RSL INTERNATIONAL INC., DELHI

ITA 2640/DEL/2013[2009-10]Status: Disposed22/2/2016AY 2009-10

M/S. LIBERTY GROUP MARKETING DIVISION,KARNAL vs ACIT, KARNAL

ITA 2272/DEL/2013[2006-07]Status: Disposed22/2/2016AY 2006-07

ACIT, NEW DELHI vs SMT. KIRAN KATHPALIA, NEW DELHI

ITA 4827/DEL/2012[2008-09]Status: Disposed22/2/2016AY 2008-09

ACIT, NEW DELHI vs M/S. MODERN INSTRUMENTS P LTD., NEW DELHI

ITA 2327/DEL/2012[2003-04]Status: Disposed22/2/2016AY 2003-04

ACIT, NEW DELHI vs M/S. MODERN INSTRUMENTS P LTD., NEW DELHI

ITA 2326/DEL/2012[2002-03]Status: Disposed22/2/2016AY 2002-03

M/S HCL PEROT SYSTEMS LTD.,BENGALORE vs ACIT, NEW DELHI

ITA 2201/DEL/2011[2003-04]Status: Disposed22/2/2016AY 2003-04