← All Benches
ITAT Delhi Bench
78,144 judgments
M/S HCL PEROT SYSTEMS LTD.,BENGALORE vs ACIT, NEW DELHI
ITA 2200/DEL/2011[2002-03]Status: Disposed22/2/2016AY 2002-03
ACIT, NEW DELHI vs DABUR SECURITIES (P) LTD., NEW DELHI
ITA 1805/DEL/2011[2006-07]Status: Disposed22/2/2016AY 2006-07
ITO, NEW DELHI vs M/S. GODFATHER FINVEST & LEASING PVT. LTD, NEW DELHI
ITA 3432/DEL/2009[2006-07]Status: Disposed22/2/2016AY 2006-07
ITO, NEW DELHI vs M/S TARUN ENTERPRISES PVT. LTD., DELHI
ITA 2652/DEL/2009[2006-07]Status: Disposed22/2/2016AY 2006-07
ACIT, RANGE-I vs JUBILANT ORGANOSYS LTD.,
ITA 4409/DEL/2003[1998-1999]Status: Disposed22/2/2016AY 1998-1999
JUBILANT ORGANOSYS LTD. vs ACIT, RANGE-I,
ITA 4307/DEL/2003[1998-1999]Status: Disposed22/2/2016AY 1998-1999
COMMISSIONER OF INCOME TAX- DELHI vs M/S PASUPATI NATH COMMR. P. LTD.
ITA/168/200222/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-1 vs AGGARWAL PLASTO CHEM PVT.LTD.
ITA/144/201622/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs M/S SWASTIK COMMERCIAL P. LTD.
ITA/165/200222/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs M/S TRISHUL COMMERCIAL P. LTD.
ITA/167/200222/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX- DELHI vs M/S MANSAROVER COMMERCIAL P. LTD.
ITA/162/200222/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs M/S SOVERIGN COMMERCIAL P. LTD
ITA/164/200222/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs M/S SOVERIGN COMMERCIAL P. LTD
ITA - 164 / 200222/2/2016
COMMISSIONER OF INCOME TAX DEL vs M/S SWASTIK COMMERCIAL P. LTD.
ITA - 165 / 200222/2/2016
COMMISSIONER OF INCOME TAX DEL vs M/S TRISHUL COMMERCIAL P. LTD.
ITA - 167 / 200222/2/2016
COMMISSIONER OF INCOME TAX- DELHI vs M/S PASUPATI NATH COMMR. P. LTD.
ITA - 168 / 200222/2/2016
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL TAXATION vs SISTEMA SHYAM TELE SERVICES LTD.
ITA/139/201619/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DCIT, NEW DELHI vs M/S. SHARSH FINANCE & INVESTMENT COMPANY PVT. LTD., NEW DELHI
ITA 6297/DEL/2015[2012-13]Status: Disposed19/2/2016AY 2012-13
SURESH M. BAJAJ,NEW DELHI vs ITO, NEW DELHI
ITA 6101/DEL/2015[2005-06]Status: Disposed19/2/2016AY 2005-06
ITO, NEW DELHI vs M/S. ADORATION SECURITIES & FINANCE PVT. LTD., DELHI
ITA 6054/DEL/2015[2006-07]Status: Disposed19/2/2016AY 2006-07
