COMMISSIONER OF INCOME TAX-3 INTERNATIONAL TAXATION vs. SISTEMA SHYAM TELE SERVICES LTD.

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ITA/139/2016HC DelhiDLHC01001394201619 February 2016Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU1 pages

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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 2 +

ITA 139/2016

COMMISSIONER OF INCOME TAX-3 INTERNATIONAL TAXATION

..... Appellant

Through Mr.Rahul Chaudhary, Senior Standing

Counsel with Mr.Raghvendra Singh and

Mr.Sharat Agarwal, Advocates

versus

SISTEMA SHYAM TELE SERVICES LTD ..... Respondent

CORAM: JUSTICE S.MURALIDHAR JUSTICE VIBHU BAKHRU

O R D E R %

19.02.2016

In view of the decision of this Court in Commissioner of Income Tax v. Nokia Networks OY (2013) 358 ITR 259 (Del), no substantial question of law arises for determination by the Court in this appeal and it is dismissed.

S.MURALIDHAR, J

VIBHU BAKHRU, J FEBRUARY 19, 2016 `ns’

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