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ITAT Delhi Bench

78,144 judgments

PR. COMMISSIONER OF INCOME TAX-06 vs NIRVAN CLOTHING CO. LTD.

ITA/149/201623/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

SH. DEVENDER KUMAR MITTAL,NEW DELHI vs ITO, NEW DELHI

ITA 6901/DEL/2014[2010-11]Status: Disposed23/2/2016AY 2010-11

AMARJIT SINGH,NEW DELHI vs ITO, NEW DELHI

ITA 6124/DEL/2013[2009-10]Status: Disposed23/2/2016AY 2009-10

RHW HOTEL MANAGEMENT SERVICES LTD.,GURGAON vs DCIT, NEW DELHI

ITA 540/DEL/2013[2009-10]Status: Disposed23/2/2016AY 2009-10

ITO, ROHTAK vs THE SENIOR MANAGER (FINANCE), JHAJJAR

ITA 4476/DEL/2013[2012-13]Status: Disposed23/2/2016AY 2012-13

ITO, ROHTAK vs THE SENIOR MANAGER (FINANCE), JHAJJAR

ITA 4475/DEL/2013[2011-12]Status: Disposed23/2/2016AY 2011-12

ITO, ROHTAK vs THE SENIOR MANAGER (FINANCE), JHAJJAR

ITA 4474/DEL/2013[2010-11]Status: Disposed23/2/2016AY 2010-11

DCIT, NEW DELHI vs M/S. ACCURATE EDUCATION & RESEARCH SOCIETY, GHAZIABAD

ITA 2539/DEL/2013[2009-10]Status: Disposed23/2/2016AY 2009-10

DCIT, NEW DELHI vs M/S. ACCURATE EDUCATION & RESEARCH SOCIETY, GHAZIABAD

ITA 2538/DEL/2013[2008-09]Status: Disposed23/2/2016AY 2008-09

ACIT, NEW DELHI vs SH. AJAY KUMAR GUPTA, NEW DELHI

ITA 2096/DEL/2013[2009-10]Status: Disposed23/2/2016AY 2009-10

ACIT, NEW DELHI vs M/S. HI LINE PENS PVT. LTD., NEW DELHI

ITA 1170/DEL/2013[2001-02]Status: Disposed23/2/2016AY 2001-02

BHARTI FOUNDATION,NEW DELHI vs ADDL. DIT (E), NEW DELHI

ITA 5333/DEL/2012[2009-10]Status: Disposed23/2/2016AY 2009-10

ACIT, NEW DELHI vs M/S. CYBER MEDIA (INDIA) LTD., NEW DELHI

ITA 3569/DEL/2012[2009-10]Status: Disposed23/2/2016AY 2009-10

ACIT, NEW DELHI vs M/S. ARIHANT ELECTRICALS, NEW DELHI

ITA 2539/DEL/2012[2005-06]Status: Disposed23/2/2016AY 2005-06

ACIT, NEW DELHI vs M/S. ARIHANT ELECTRICALS, NEW DELHI

ITA 2538/DEL/2012[2004-05]Status: Disposed23/2/2016AY 2004-05

ACIT, MEERUT vs M/S. ANAND TRACK & FIELD EQUIPMENTS PVT. LTD., MEERUT

ITA 1804/DEL/2012[2008-09]Status: Disposed23/2/2016AY 2008-09

UMA DUTT PALIWAL PROP.,PANIPAT vs ADDL. CIT, PANIPAT

ITA 4626/DEL/2011[2008-09]Status: Disposed23/2/2016AY 2008-09

ACEON TECH E SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 177/DEL/2011[2006-07]Status: Disposed23/2/2016AY 2006-07

ACEON TECH E SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 121/DEL/2011[2006-07]Status: Disposed23/2/2016AY 2006-07

ACIT, NEW DELHI vs M/S. DHARA VEGETABLE OIL & FOODS CO. LTD., NEW DELHI

ITA 1112/DEL/2011[2004-05]Status: Disposed23/2/2016AY 2004-05