← All Benches
ITAT Delhi Bench
78,144 judgments
ITO, NEW DELHI vs M/S. TRIUPATI TRANSLOGISTIC (P) LTD., NEW DELHI
ITA 1616/DEL/2012[2008-09]Status: Disposed24/2/2016AY 2008-09
ITO, NEW DELHI vs M/S ESS JAY VEE PROCESSORS PVT. LTD., NEW DELHI
ITA 498/DEL/2011[2005-06]Status: Disposed24/2/2016AY 2005-06
ACIT, NEW DELHI vs M/S. SHIELD HOME PVT. LTD., NEW DELHI
ITA 4233/DEL/2011[2008-09]Status: Disposed24/2/2016AY 2008-09
ACIT, NEW DELHI vs M/S. SHIELD HOME PVT. LTD., NEW DELHI
ITA 4232/DEL/2011[2007-08]Status: Disposed24/2/2016AY 2007-08
ACIT, NEW DELHI vs M/S. SHIELD HOME PVT. LTD., NEW DELHI
ITA 4231/DEL/2011[2006-07]Status: Disposed24/2/2016AY 2006-07
ACIT, NEW DELHI vs M/S. SHIELD HOME PVT. LTD., NEW DELHI
ITA 4230/DEL/2011[2005-06]Status: Disposed24/2/2016AY 2005-06
ACIT, NEW DELHI vs M/S. SHIELD HOME PVT. LTD., NEW DELHI
ITA 4229/DEL/2011[2004-05]Status: Disposed24/2/2016AY 2004-05
ACIT, NEW DELHI vs M/S. SHIELD HOME PVT. LTD., NEW DELHI
ITA 4228/DEL/2011[2003-04]Status: Disposed24/2/2016AY 2003-04
DCIT, NEW DELHI vs M/S TURNER INTERNATIONAL INDIA PVT. LTD., NEW DELHI
ITA 369/DEL/2011[2003-04]Status: Disposed24/2/2016AY 2003-04
SATLEJ INDUSTRIES LTD.,RAJASTHAN vs DCIT, NEW DELHI
ITA 1777/DEL/2011[2004-05]Status: Disposed24/2/2016AY 2004-05
SATLEJ INDUSTRIES LTD.,RAJASTHAN vs DCIT, NEW DELHI
ITA 1776/DEL/2011[2003-04]Status: Disposed24/2/2016AY 2003-04
SIDHARTH JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 3888/DEL/2010[2005-06]Status: Disposed24/2/2016AY 2005-06
MRS. NEETA SAHA,NOIDA vs ITO, NEW DELHI
ITA 3436/DEL/2010[2002-03]Status: Disposed24/2/2016AY 2002-03
ACIT, NEW DELHI vs M/S DEX AVIATION PVT. LTD, NEW DELHI
ITA 2767/DEL/2010[2006-07]Status: Disposed24/2/2016AY 2006-07
ITO, NEW DELHI vs M/S. OBSERVER INVESTMENT & FINANCE PVT. LTD, NEW DELHI
ITA 1186/DEL/2009[2002-03]Status: Disposed24/2/2016AY 2002-03
ITO, NEW DELHI vs M/S. OBSERVER INVESTMENT & FINANCE PVT. LTD, NEW DELHI
ITA 1185/DEL/2009[2000-01]Status: Disposed24/2/2016AY 2000-01
DCIT CIRCLE 2 (1) vs BHARTI TELETECH LTD,
ITA 152/DEL/2007[2003-2004]Status: Disposed24/2/2016AY 2003-2004
RAJEEV BOOBNA vs PRINCIPAL COMMISSIONER OF INCOME TAX-17
ITA/951/201524/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs M/S ANSHIL ESTATES PVT. LTD
ITA/152/201624/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT I vs CREDENTIAL STOCK BROKER PVT LTD
ITA/649/201523/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU