← All Benches

ITAT Delhi Bench

78,184 judgments

DIRECTOR OF INCOME TAX vs M/S NICHIMEN CORPORATION

ITA/434/20049/5/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

THE COMMISSIONER OF INCOME TAX vs M/S KANTA CHEMICALS P.LTD.

ITA/389/20049/5/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

M/S MANJULA FINANCES LTD. vs THE COMMISSIONER OF INCOME TAX

ITA/388/20049/5/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

SUBHASH ARORA INVESTMENT P. LT vs COMMISSIONER OF INCOME TAX XII

ITA/236/20049/5/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

ACIT, FARIDABAD vs M/S. CARRYMORE HOISTS PVT. LTD., NEW DELHI

ITA 1812/DEL/2014[2009-10]Status: Disposed9/5/2016AY 2009-10

ITO, NEW DELHI vs M/S. INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD., NEW DELHI

ITA 6144/DEL/2013[2010-11]Status: Disposed9/5/2016AY 2010-11

M/S. TUTICORIN PORT ROAD COMPANY LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 587/DEL/2013[2006-07]Status: Disposed9/5/2016AY 2006-07

M/S RASHI WEARS PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 5035/DEL/2013[2007-08]Status: Disposed9/5/2016AY 2007-08

ITO, NEW DELHI vs M/S. INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD., NEW DELHI

ITA 1463/DEL/2013[2009-10]Status: Disposed9/5/2016AY 2009-10

ACIT, NEW DELHI vs SH. RAKESH KUMAR ARORA, NEW DELHI

ITA 4980/DEL/2012[2006-07]Status: Disposed9/5/2016AY 2006-07

SAREEN ESTATES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1738/DEL/2012[2008-09]Status: Disposed9/5/2016AY 2008-09

DCIT, NEW DELHI vs M/S. INTER GLOBE TECHNOLOGY QUOTIENT PVT. LTD., NEW DELHI

ITA 5830/DEL/2011[2008-09]Status: Disposed9/5/2016AY 2008-09

ACIT, NEW DELHI vs M/S. KRISHNA MARUTI LTD, GURGAON

ITA 4397/DEL/2010[2007-08]Status: Disposed9/5/2016AY 2007-08

SIS LIVE vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA/148/20169/5/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX (EXEMPTION) DELHI vs CALOREX FOUNDATION

ITA/296/20166/5/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

M/S BIMEL RESINS PVT. LTD.,DELHI vs ITO, NEW DELHI

ITA 98/DEL/2016[2004-05]Status: Disposed6/5/2016AY 2004-05

ANIL KUMAR JAIN,NEW DELHI vs ITO, NEW DELHI

ITA 33/DEL/2016[2010-11]Status: Disposed6/5/2016AY 2010-11

M/S MAYUR KNITS PVT. LTD,NEW DELHI vs ITO, NEW DELHI

ITA 32/DEL/2016[2012-13]Status: Disposed6/5/2016AY 2012-13

HBP ESTATES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1158/DEL/2016[2006-07]Status: Disposed6/5/2016AY 2006-07

M/S. HERMAN CONSTRUCTION,NEW DELHI vs JCIT, NEW DELHI

ITA 2059/DEL/2015[2010-11]Status: Disposed6/5/2016AY 2010-11