← All Benches
ITAT Delhi Bench
78,184 judgments
ITO, GURGAON vs SH. RAKESH KUMAR SAINI, GURGAON
ITA 1686/DEL/2014[2008-09]Status: Disposed6/5/2016AY 2008-09
ACIT, NEW DELHI vs M/S. ELEL HOTELS & INVESTMENT LTD., MUMBAI
ITA 1081/DEL/2014[2009-10]Status: Disposed6/5/2016AY 2009-10
ITO, NEW DELHI vs M/S. LANDCRAFT DEVELOPERS PVT. LTD., NEW DELHI
ITA 6496/DEL/2013[2009-10]Status: Disposed6/5/2016AY 2009-10
ACIT, NEW DELHI vs M/S. ALFA BHOJ LTD., NEW DELHI
ITA 5893/DEL/2013[2004-05]Status: Disposed6/5/2016AY 2004-05
ACIT, NEW DELHI vs M/S. ALFA BHOJ LTD., NEW DELHI
ITA 5892/DEL/2013[2001-02]Status: Disposed6/5/2016AY 2001-02
ACIT, NEW DELHI vs M/S. ALFA BHOJ LTD., NEW DELHI
ITA 5891/DEL/2013[2000-01]Status: Disposed6/5/2016AY 2000-01
M/S RAJEEV EDUCATIONAL TRUST,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 4964/DEL/2013[2006-07]Status: Disposed6/5/2016AY 2006-07
ACIT, NEW DELHI vs SH. RAMESH BABU SHARMA, NEW DELHI
ITA 4124/DEL/2013[2010-11]Status: Disposed6/5/2016AY 2010-11
DCIT, NEW DELHI vs SHRI BALJIT SINGH GILL, NEW DELHI
ITA 404/DEL/2013[20080-9]Status: Disposed6/5/2016
ITO, NEW DELHI vs SMT. HIMANI PANT, NEW DELHI
ITA 3646/DEL/2013[2009-10]Status: Disposed6/5/2016AY 2009-10
ITO, NEW DELHI vs M/S ECONOMY SALES, NEW DELHI
ITA 2994/DEL/2013[2009-10]Status: Disposed6/5/2016AY 2009-10
GURPREET SINGH CHAWLA,NEW DELHI vs ITO, NEW DELHI
ITA 1714/DEL/2013[2009-10]Status: Disposed6/5/2016AY 2009-10
M/S. GAJRAJ SINGH,ROHTAK vs ITO, SONEPAT
ITA 2385/DEL/2012[2008-09]Status: Disposed6/5/2016AY 2008-09
ITO, NEW DELHI vs M/S SAKSHI GRANITE PVT. LTD., NEW DELHI
ITA 5489/DEL/2010[2006-07]Status: Disposed6/5/2016AY 2006-07
COMMISSIONER OF INCOME TAX-V vs M/S PRERNA AUTO PVT. LTD.
ITA/293/20166/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-6 vs MOHAIR INVESTMENT AND TRADING CO. P. LTD.
ITA/292/20166/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR COMMISSIONER OF INCOME TAX-DELHI -2 vs BAUSCH AND LOMB EYE CARE INDIA PVT LTD
ITA/295/20166/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-2 vs BHARTI AIRTEL LTD.
ITA/297/20166/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-06 vs MARUBENI ITOCHU STEEL P. LTD.
ITA/129/20165/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ITO, NEW DELHI vs SHAKEEL AHMED, DELHI
ITA 994/DEL/2016[2009-10]Status: Disposed5/5/2016AY 2009-10
