SUBHASH ARORA INVESTMENT P. LT vs. COMMISSIONER OF INCOME TAX XII
ITA/236/2004HC DelhiDLHC01016672200409 May 2016Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU1 pages
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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI R-174 +
ITA 236/2004
SUBHASH ARORA INVESTMENT P. LTD. ..... Appellant
Through: Ms. Kavita Jha, Advocate.
versus
COMMISSIONER OF INCOME TAX
.... Respondent Through: Mr. Rahul Chaudhary, Advocate.
CORAM: JUSTICE S. MURALIDHAR JUSTICE VIBHU BAKHRU
O R D E R %
09.05.2016
Learned counsel for the Appellants seeks permission to withdraw this appeal. Accordingly, this appeal is dismissed as withdrawn.
S. MURALIDHAR, J
VIBHU BAKHRU, J MAY 09, 2016/Rm
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