← All Benches
ITAT Delhi Bench
78,202 judgments
ITO, DEHRADUN vs OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. GAFFNEY CLINE & ASSOCIATES, UK, DEHRADUN
ITA 1597/DEL/2012[2011-12]Status: Disposed16/5/2016AY 2011-12
ITO, DEHRADUN vs OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. GAFFNEY CLINE & ASSOCIATES, UK, DEHRADUN
ITA 1596/DEL/2012[2011-12]Status: Disposed16/5/2016AY 2011-12
OIL AND NATURAL GAS CORPORATION LTD.,DEHRADUN vs ITO, DEHRADUN
ITA 1522/DEL/2012[]Status: Disposed16/5/2016
ITO, NEW DELHI vs M/S. KEANE WORLDZEN (I) PVT. LTD., GURGAON
ITA 1382/DEL/2012[2005-06]Status: Disposed16/5/2016AY 2005-06
ADIT, DEHRADUN vs M/S. OIL & NATURAL GAS CORPORATION LTD., DEHRADUN
ITA 4983/DEL/2011[2007-08]Status: Disposed16/5/2016AY 2007-08
ITO, NEW DELHI vs M/S BEACON ELEVATOR COMPANY PVT. LTD., NEW DELHI
ITA 2960/DEL/2011[2007-08]Status: Disposed16/5/2016AY 2007-08
ITO, NEW DELHI vs M/S DHROVV INDIA LTD., NOIDA
ITA 2692/DEL/2011[2002-03]Status: Disposed16/5/2016AY 2002-03
VIKAS AHUJA IN THE CAPACITY OF LEGAL HEIR OF LATE SH. KRISHAN GOPAL AHUJA,NEW DELHI vs ACIT, NEW DELHI
ITA 480/DEL/2016[2008-09]Status: Disposed13/5/2016AY 2008-09
SHRI OM PRAKASH VIRMANI,DELHI vs ITO, NEW DELHI
ITA 426/DEL/2016[2012-13]Status: Disposed13/5/2016AY 2012-13
MANAN JAIN,DELHI vs JCIT, NEW DELHI
ITA 392/DEL/2016[2006-07]Status: Disposed13/5/2016AY 2006-07
SMT. NEELAM HANDA,DELHI vs ITO, NEW DELHI
ITA 384/DEL/2016[2010-11]Status: Disposed13/5/2016AY 2010-11
RASHID MEMORIAL WELFARE TRUST,BULANDSHAHR vs ITO, GHAZIABAD
ITA 377/DEL/2016[2012-13]Status: Disposed13/5/2016AY 2012-13
M/S. ACE MARKETING P. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 316/DEL/2016[2007-08]Status: Disposed13/5/2016AY 2007-08
RAM LAL KAPOOR & SONS,NEW DELHI vs ACIT, NEW DELHI
ITA 313/DEL/2016[2007-08]Status: Disposed13/5/2016AY 2007-08
SHRI MOHAN LAL,DELHI vs ITO, NEW DELHI
ITA 128/DEL/2016[2012-13]Status: Disposed13/5/2016AY 2012-13
DCIT, NEW DELHI vs M/S. TOSHIBA INDIA PVT. LTD., NEW DELHI
ITA 870/DEL/2014[2009-10]Status: Disposed13/5/2016AY 2009-10
SH. RAVI DUTT SHARMA,GHAZIABAD vs ITO, GHAZIABAD
ITA 5300/DEL/2014[2005-06]Status: Disposed13/5/2016AY 2005-06
DCIT, NEW DELHI vs M/S. PEC LTD., NEW DELHI
ITA 50/DEL/2014[2010-11]Status: Disposed13/5/2016AY 2010-11
ITO, NEW DELHI vs SHRI RAJESH BABBAR, NEW DELHI
ITA 238/DEL/2014[2009-10]Status: Disposed13/5/2016AY 2009-10
M/S. MOTHERSON SUMI SYSTEMS LIMITED,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1784/DEL/2014[2009-10]Status: Disposed13/5/2016AY 2009-10