← All Benches
ITAT Delhi Bench
78,202 judgments
ACIT, NEW DELHI vs SH. JATINDER PAL SINGH, NEW DELHI
ITA 425/DEL/2014[2006-07]Status: Disposed16/5/2016AY 2006-07
ACIT, NEW DELHI vs SH. JATINDER PAL SINGH, NEW DELHI
ITA 424/DEL/2014[2005-06]Status: Disposed16/5/2016AY 2005-06
M/S. AMERICAN EXPRESS INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 2712/DEL/2014[2005-06]Status: Disposed16/5/2016AY 2005-06
SH. VISHAL ANAND,NEW DELHI vs ITO, NEW DELHI
ITA 2390/DEL/2014[2004-05]Status: Disposed16/5/2016AY 2004-05
ACIT, NEW DELHI vs M/S. BABUSHAKA PROMOTERS (P) LTD., NEW DELHI
ITA 6443/DEL/2013[2008-09]Status: Disposed16/5/2016AY 2008-09
DCIT, NEW DELHI vs M/S. MAYAR HEALTH RESORTS LTD., NEW DELHI
ITA 6351/DEL/2013[2009-10]Status: Disposed16/5/2016AY 2009-10
M/S JN PURI,DEHRADUN vs ACIT, DEHRADUN
ITA 2060/DEL/2013[2010-11]Status: Disposed16/5/2016AY 2010-11
ACIT, DEHRADUN vs SH J.N. PURI, DEHRADUN
ITA 1728/DEL/2013[2009-10]Status: Disposed16/5/2016AY 2009-10
SH. AVINASH PANWAR,MEERUT vs ITO, MEERUT
ITA 1709/DEL/2013[2009-10]Status: Disposed16/5/2016AY 2009-10
ACIT, UTTAR PRADESH vs M/S. ABHAY PIGMENTS (P) LTD., DEHRADUN
ITA 6487/DEL/2012[2009-10]Status: Disposed16/5/2016AY 2009-10
JCIT, MEERUT vs M/S. SARVHIT TRUST, MEERUT
ITA 4383/DEL/2012[2009-10]Status: Disposed16/5/2016AY 2009-10
ITO, GURGAON vs SMT SUNITA CHAUHAN, GURGAON
ITA 3894/DEL/2012[2007-08]Status: Disposed16/5/2016AY 2007-08
SMT. MANORAMA SHANDILYA,NEW DELHI vs ACIT, NEW DELHI
ITA 3605/DEL/2012[2008-09]Status: Disposed16/5/2016AY 2008-09
M/S. BHARTI PROPERTIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3071/DEL/2012[2007-08]Status: Disposed16/5/2016AY 2007-08
M/S. BHARTI PROPERTIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3070/DEL/2012[2005-06]Status: Disposed16/5/2016AY 2005-06
ADIT, DEHRADUN vs M/S. OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. FUGRO ROBERTSON LTD., UK, DEHRADUN
ITA 304/DEL/2012[2007-08]Status: Disposed16/5/2016AY 2007-08
ADIT(OSD)(E), NEW DELHI vs BIRD EDUCATION SOCIETY FOR TRAVEL & TOURISM, NEW DELHI
ITA 2131/DEL/2012[2008-09]Status: Disposed16/5/2016AY 2008-09
ITO, DEHRADUN vs OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF DEGOLYER & MCNAUGHTEN, DEHRADUN
ITA 1600/DEL/2012[2012-13]Status: Disposed16/5/2016AY 2012-13
ITO, DEHRADUN vs OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S.DR. OCTAVIAN CATINEANU, CANADA, DEHRADUN
ITA 1599/DEL/2012[2011-12]Status: Disposed16/5/2016AY 2011-12
ITO, DEHRADUN vs OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. OCEANEERING INTERNATIONAL SERVICES LTD., UK, DEHRADUN
ITA 1598/DEL/2012[2011-12]Status: Disposed16/5/2016AY 2011-12
