← All Benches
ITAT Delhi Bench
78,202 judgments
ANIL KUMAR NARULA,NEW DELHI vs DCIT, NEW DELHI
ITA 130/DEL/2014[2008-09]Status: Disposed13/5/2016AY 2008-09
ACIT, DEHRADUN vs WESTERM GECO INTERNATIONAL LTD., GURGAON
ITA 5400/DEL/2013[2010-11]Status: Disposed13/5/2016AY 2010-11
M/S ABHISAR BUILDWELL PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 5212/DEL/2013[2008-09]Status: Disposed13/5/2016AY 2008-09
SH. PANKAJ NAGALIA,DEHRADUN vs CIT, DEHRADUN
ITA 2191/DEL/2013[2008-09]Status: Disposed13/5/2016AY 2008-09
BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6459/DEL/2012[2009-10]Status: Disposed13/5/2016AY 2009-10
OMNIGLOBE INFORMATION TECHNOLOGIES INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5929/DEL/2012[2008-09]Status: Disposed13/5/2016AY 2008-09
DCIT, NEW DELHI vs M/S. BHARAT SANCHAR NIGAM LTD., NEW DELHI
ITA 5916/DEL/2012[2009-10]Status: Disposed13/5/2016AY 2009-10
ACIT, NEW DELHI vs MR PIYUSH GUPTA, GHAZIABAD
ITA 3879/DEL/2012[2008-09]Status: Disposed13/5/2016AY 2008-09
ACIT, NEW DELHI vs M/S. BHARAT SANCHAR NIGAM LTD., NEW DELHI
ITA 2799/DEL/2012[2005-06]Status: Disposed13/5/2016AY 2005-06
SMT. MEETA GUTGUTIA,NEW DELHI vs DCIT, NEW DELHI
ITA 2409/DEL/2012[2000-01]Status: Disposed13/5/2016AY 2000-01
BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2196/DEL/2012[2005-06]Status: Disposed13/5/2016AY 2005-06
STRYKER INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3009/DEL/2011[2002-03]Status: Disposed13/5/2016AY 2002-03
ACIT CIRCLE-2, MUZAFFARNAGAR vs AVADH ALLOYS (P) LTD, MUZAFFARNAGAR
ITA 3047/DEL/2008[2005-2006]Status: Disposed13/5/2016AY 2005-2006
PR. COMMISSIONER OF INCOME TAX-DELHI -III vs FORTUNE TECHNOCOMPS (P) LTD.
ITA/313/201613/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE PR. COMMISSIONER OF INCOME TAX-4 vs INFO ELDGE INDIA LTD.
ITA/310/201613/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs M/S SALORA INTERNATIONAL LTD.
ITA/12/200313/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. CIT-06 vs NILKANTH CONCAST PVT. LTD.
ITA/312/201613/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DIRECTOR OF INCOME TAX vs ERISSON AB.
ITA/1310/200913/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
LILA KRISHAN,PANIPAT vs ITO, PANIPAT
ITA 68/DEL/2016[2009-10]Status: Disposed12/5/2016AY 2009-10
MS CHHAYA SINGHAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 294/DEL/2016[2011-12]Status: Disposed12/5/2016AY 2011-12
