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ITAT Delhi Bench

78,252 judgments

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs M/S HYUNDAI ROTEM COMPANY

ITA/525/20167/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

DIRECTOR OF INCOME TAX(INTERNATIONAL TAXATION) vs M/S HYUNDAI ROTEM COMPANY

ITA/523/20167/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs M/S HYUNDAI ROTEM COMPANY

ITA/524/20167/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

COMMISSIONER OF INCOME TAX vs M.R.WARDLE

ITA/398/20047/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

SH. SANJEEV KUMAR SHARMA,GHAZIABAD vs ITO, GHAZIABAD

ITA 233/DEL/2016[2009-10]Status: Disposed7/9/2016AY 2009-10

ITO, GURGAON vs SH. SIMARJIT SINGH VIRK, GURGAON

ITA 211/DEL/2016[2007-08]Status: Disposed7/9/2016AY 2007-08

ITO, NEW DELHI vs M/S ZEVER TOWER PVT. LTD., NEW DELHI

ITA 169/DEL/2016[2011-12]Status: Disposed7/9/2016AY 2011-12

OMNIGLOBE INFORMATION TECHNOLOGIES (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 787/DEL/2015[2010-11]Status: Disposed7/9/2016AY 2010-11

DR. PRADEEP KUMAR DAVE,NEW DELHI vs ACIT, NEW DELHI

ITA 2458/DEL/2015[2007-08]Status: Disposed7/9/2016AY 2007-08

M/S. SHRI RAJ RAJESHWARI TRUST,RISHIKESH vs CIT(E), LUCKNOW

ITA 2204/DEL/2015[]Status: Disposed7/9/2016

M/S. OMNIGLOBE INFORMATION TECHNOLOGIES (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1052/DEL/2014[2009-10]Status: Disposed7/9/2016AY 2009-10

ACIT, NEW DELHI vs M/S. HORIZON SOLUTIONS INTEGRATION P. LTD., NEW DELHI

ITA 6705/DEL/2013[2008-09]Status: Disposed7/9/2016AY 2008-09

ACIT, NEW DELHI vs M/S. HORIZON SOLUTIONS INTEGRATION P. LTD., NEW DELHI

ITA 6704/DEL/2013[2007-08]Status: Disposed7/9/2016AY 2007-08

ACIT, NEW DELHI vs M/S. HORIZON SOLUTIONS INTEGRATION P. LTD., NEW DELHI

ITA 6703/DEL/2013[2006-07]Status: Disposed7/9/2016AY 2006-07

SMT ANJU GOEL,DELHI vs ITO, NEW DELHI

ITA 3890/DEL/2012[2002-03]Status: Disposed7/9/2016AY 2002-03

ADDL. DIT, NOIDA vs M/S GLOBAL THERMO ELECTRIC INC., NEW DELHI

ITA 2164/DEL/2011[2005-06]Status: Disposed7/9/2016AY 2005-06

ACIT, FARIDABAD vs SH. AJAY JONEJA, FARIDABAD

ITA 4034/DEL/2010[2002-03]Status: Disposed7/9/2016AY 2002-03

M/S. B.D.M. CONTRACTOR & CO. PVT. LTD.,FARIDABAD vs DCIT, FARIDABAD

ITA 6751/DEL/2015[2007-08]Status: Disposed6/9/2016AY 2007-08

M/S. B.D. MITTAL & CO. PVT. LTD.,FARIDABAD vs DCIT, FARIDABAD

ITA 6750/DEL/2015[2007-08]Status: Disposed6/9/2016AY 2007-08

M/S. JAYPEE INFRATECH LTD.,NOIDA vs ACIT, NOIDA

ITA 414/DEL/2015[2011-12]Status: Disposed6/9/2016AY 2011-12