← All Benches

ITAT Delhi Bench

78,252 judgments

ITO, KOTDWAR vs SH. KALYAN SINGH ADHIKARI, KOTDWAR

ITA 2918/DEL/2015[2010-11]Status: Disposed6/9/2016AY 2010-11

SH. ANAND YADAV,NEW DELHI vs ITO, NEW DELHI

ITA 2046/DEL/2015[2008-09]Status: Disposed6/9/2016AY 2008-09

M/S. PARSHOTAM DASS DHIMAN,SONEPAT vs ACIT, SONEPAT

ITA 5913/DEL/2014[2011-12]Status: Disposed6/9/2016AY 2011-12

M/S. REMFRY & SAGAR,GURGAON vs DCIT, NEW DELHI

ITA 1084/DEL/2014[2010-11]Status: Disposed6/9/2016AY 2010-11

DCIT, NEW DELHI vs M/S. REMFRY & SAGAR, NEW DELHI

ITA 3669/DEL/2013[2006-07]Status: Disposed6/9/2016AY 2006-07

DCIT, NEW DELHI vs M/S. REMFRY & SAGAR, NEW DELHI

ITA 3668/DEL/2013[2005-06]Status: Disposed6/9/2016AY 2005-06

DCIT, NEW DELHI vs M/S REMFRY & SAGAR, NEW DELHI

ITA 3667/DEL/2013[2003-04]Status: Disposed6/9/2016AY 2003-04

DCIT, NEW DELHI vs M/S REMFRY & SAGAR, NEW DELHI

ITA 3666/DEL/2013[2004-05]Status: Disposed6/9/2016AY 2004-05

ACIT, NEW DELHI vs M/S. REMFRY & SAGAR, NEW DELHI

ITA 4680/DEL/2012[2009-10]Status: Disposed6/9/2016AY 2009-10

ACIT, NEW DELHI vs M/S. REMFRY & SAGAR, GURGAON

ITA 367/DEL/2012[2008-09]Status: Disposed6/9/2016AY 2008-09

M/S REMFRY & SAGAR,GURGAON vs JCIT, NEW DELHI

ITA 1561/DEL/2011[2007-08]Status: Disposed6/9/2016AY 2007-08

CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION

ITA/121/20165/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION

ITA/120/20165/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION

ITA/118/20165/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION

ITA/117/20165/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION

ITA/119/20165/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

THE PR. COMMISSIONR OF INCOME TAX-6 vs MANTEC CONSULTANTS PVT. LTD.

ITA/521/20165/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

PR. COMMISSIONER OF INCOME TAX, DELHI- 5 vs LI & FUNG (INDIA) PRIVATE LIMITED

ITA/674/20165/9/2016

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

ITO, RISHIKESH vs SH. BHAGWAN SINGH, RISHIKESH

ITA 2917/DEL/2015[2010-11]Status: Disposed5/9/2016AY 2010-11

DCIT, FARIDABAD vs M/S. RELIANCE ESTATE AGENCY, FARIDABAD

ITA 715/DEL/2014[2006-07]Status: Disposed5/9/2016AY 2006-07