ACIT, NEW DELHI vs. M/S. HORIZON SOLUTIONS INTEGRATION P. LTD., NEW DELHI

PDF · subscribers
ITA 6705/DEL/2013Status: DisposedITAT Delhi07 September 2016AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →