← All Benches
ITAT Delhi Bench
78,271 judgments
COMMISSIONER OF INCOME TAX (TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/655/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (EXEMPTION) vs SOCIETY FOR ESSENTIAL HEALTH ACTION AND TRAINING
ITA/737/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/658/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
TRUE COURT SYSTEMS PVT. LTD,NOIDA vs ITO, NEW DELHI
ITA 77/DEL/2016[2010-11]Status: Disposed26/10/2016AY 2010-11
VISHWA DHARMAYATAN,NEW DELHI vs DCIT, NEW DELHI
ITA 4526/DEL/2016[2003-04]Status: Disposed26/10/2016AY 2003-04
SH. SURINDER KUMAR BALI,NEW DELHI vs ITO, NEW DELHI
ITA 4439/DEL/2016[2011-12]Status: Disposed26/10/2016AY 2011-12
NITIN YADAV,NEW DELHI vs ITO, NEW DELHI
ITA 4379/DEL/2016[2008-09]Status: Disposed26/10/2016AY 2008-09
HARI RAM ROHILLA,HISAR vs ITO, HISAR
ITA 3715/DEL/2016[2010-11]Status: Disposed26/10/2016AY 2010-11
DHARAM JEET DAHIYA,HISAR vs ITO, HISAR
ITA 3713/DEL/2016[2011-12]Status: Disposed26/10/2016AY 2011-12
EXXON ELECTRICALS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 197/DEL/2015[2005-06]Status: Disposed26/10/2016AY 2005-06
M/S. MEGHDOOT PROMOTERS PVT. LTD.,FAIZABAD vs ITO, NEW DELHI
ITA 1418/DEL/2015[2006-07]Status: Disposed26/10/2016AY 2006-07
M/S. ESCORTS HEART INSTITUTE & RESEARCH CENTRE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 874/DEL/2014[2003-04]Status: Disposed26/10/2016AY 2003-04
M/S. SHIVAM UDYOG PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6524/DEL/2014[2005-06]Status: Disposed26/10/2016AY 2005-06
ITO, HISAR vs SH. DEVENDER KUMAR, HISAR
ITA 6032/DEL/2014[2009-10]Status: Disposed26/10/2016AY 2009-10
SH. AMAR BAHADUR GURUNG,DEHRADUN vs ITO, DEHRADUN
ITA 4342/DEL/2014[2008-09]Status: Disposed26/10/2016AY 2008-09
M/S. CHANDER PRABHU FINANCIAL SERVICE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3421/DEL/2014[2008-09]Status: Disposed26/10/2016AY 2008-09
ACIT, NEW DELHI vs SH. GHANSHYAM DASS TAYAL, DELHI
ITA 2902/DEL/2014[2008-09]Status: Disposed26/10/2016AY 2008-09
DCIT, NEW DELHI vs M/S. NARSI IRON & STEEL PVT. LTD., NEW DELHI
ITA 5498/DEL/2013[2007-08]Status: Disposed26/10/2016AY 2007-08
DCIT, NEW DELHI vs SHRI YOGESH KUMAR MITTAL, GHAZIABAD
ITA 1789/DEL/2012[2008-09]Status: Disposed26/10/2016AY 2008-09
DCIT, NEW DELHI vs M/S SECOND LEASING PVT. LTD., NEW DELHI
ITA 1724/DEL/2011[2007-08]Status: Disposed26/10/2016AY 2007-08
