← All Benches
ITAT Delhi Bench
78,271 judgments
COMMISSIONER OF INCOME TAX (C)-I vs MOONLIGHT CONTINENTAL (P) LTD.
ITA/653/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
DIRECTOR OF INCOME TAX-(EXEMPTION) vs M/S ASIAN CENTRE FOR ORGANISATION RESEARCH & DEVELOPMENT.
ITA/651/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX- IX vs SURENDRA DEVELOPERS
ITA/650/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX-X vs SH. AMIT JAIN
ITA/649/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX-10 vs EARTH STONE GROUP
ITA/735/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
MAGNETI MARELLI POWERTRAIN INDIA PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX
ITA/350/201425/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
HAIER APPLIANCES INDIA LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX
ITA/713/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
HAIER APPLIANCES INDIA LTD vs ASSISTANT COMMISSIONER OF INCOME-TAX
ITA/711/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
HAIER APPLIANCES INDIA LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX
ITA/712/201625/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PIONEER TCP STOCK BROKERS LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4472/DEL/2016[2012-13]Status: Disposed25/10/2016AY 2012-13
MS. SAI ASTHA EXPORTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4033/DEL/2016[2014-15]Status: Disposed25/10/2016AY 2014-15
MS. SAI ASTHA EXPORTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4032/DEL/2016[2012-13]Status: Disposed25/10/2016AY 2012-13
SHRI BHUPENDRA SINGH RATHORE,GREATER NOIDA vs ACIT, NOIDA
ITA 2511/DEL/2016[2011-12]Status: Disposed25/10/2016AY 2011-12
INDER KUMAR BHARGAV,DELHI vs ITO, NEW DELHI
ITA 80/DEL/2015[2011-12]Status: Disposed25/10/2016AY 2011-12
M/S. ASIAN HONDA MOTOR CO. LTD.,NEW DELHI vs DCIT, INTL. TAXATION, NEW DELHI
ITA 6142/DEL/2015[2010-11]Status: Disposed25/10/2016AY 2010-11
SUMAN JHA,DELHI vs ITO, NEW DELHI
ITA 6005/DEL/2015[2011-12]Status: Disposed25/10/2016AY 2011-12
GOPI CHAND SHARMA,FARIDABAD vs ITO, FARIDABAD
ITA 534/DEL/2015[2010-11]Status: Disposed25/10/2016AY 2010-11
ITO, NEW DELHI vs M/S GANGULY BROTHERS (SHIPRA MALL), NEW DELHI
ITA 4248/DEL/2015[2006-07]Status: Disposed25/10/2016AY 2006-07
ACIT, NEW DELHI vs SH. VIKAS GUTGUTIA, NEW DELHI
ITA 861/DEL/2014[2005-06]Status: Disposed25/10/2016AY 2005-06
ACIT, NEW DELHI vs SH. VIKAS GUTGUTIA, NEW DELHI
ITA 860/DEL/2014[2004-05]Status: Disposed25/10/2016AY 2004-05
