← All Benches
ITAT Delhi Bench
78,271 judgments
JOHNSOM MATTHEY INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2492/DEL/2014[2003-04]Status: Disposed27/10/2016AY 2003-04
SH. VIRENDER KUMAR PARDESI,NEW DELHI vs ACIT, NEW DELHI
ITA 1863/DEL/2014[2005-06]Status: Disposed27/10/2016AY 2005-06
SH. VIRENDER KUMAR PARDESI,NEW DELHI vs ACIT, NEW DELHI
ITA 1862/DEL/2014[2004-05]Status: Disposed27/10/2016AY 2004-05
ANIL GUPTA,FARIDABAD vs ITO, FARIDABAD
ITA 4935/DEL/2013[2007-08]Status: Disposed27/10/2016AY 2007-08
ITO, NEW DELHI vs SH. SANJAY SAWHNEY, NEW DELHI
ITA 5959/DEL/2012[2009-10]Status: Disposed27/10/2016AY 2009-10
SANJAY SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 5834/DEL/2012[2009-10]Status: Disposed27/10/2016AY 2009-10
ACIT, NEW DELHI vs M/S. OMNIPACK, NEW DELHI
ITA 5409/DEL/2012[2009-10]Status: Disposed27/10/2016AY 2009-10
ITO, NEW DELHI vs SH. SHREE CHAND SHARMA, NEW DELHI
ITA 465/DEL/2012[2008-09]Status: Disposed27/10/2016AY 2008-09
ITO, NEW DELHI vs M/S. BHARAT TOURIST PVT. LTD., NEW DELHI
ITA 2406/DEL/2012[2008-09]Status: Disposed27/10/2016AY 2008-09
ITO, NEW DELHI vs SHREE CHAND SHARMA, NEW DELHI
ITA 2375/DEL/2012[2008-09]Status: Disposed27/10/2016AY 2008-09
SUBHASH CHAND GOYAL,HANSI vs ITO, HISAR
ITA 4860/DEL/2010[2005-06]Status: Disposed27/10/2016AY 2005-06
SUBHASH CHAND GOYAL,HANSI vs ITO, HISAR
ITA 4859/DEL/2010[2004-05]Status: Disposed27/10/2016AY 2004-05
ACIT CIRCLE-4 (1), NEW DELHI vs JINDAL PHOTO LTD, NEW DELHI
ITA 3093/DEL/2008[2005-2006]Status: Disposed27/10/2016AY 2005-2006
SMT. DAYA WANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX
ITA-357/201527/10/2016
PRINCIPAL COMMISSIONER OF INCOME TAX-6 vs NAVYUG PROMOTERS PVT LTTD
ITA/736/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (TDS)-2 vs POWER GRID CORPORATION OF INDIA LTD
ITA/660/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/659/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX(TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD
ITA/657/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PR. COMMISSIONER OF INCOME TAX-4 vs M/S GOVIND NAGAR SUGAR LTD.
ITA/654/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/656/201626/10/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA