← All Benches
ITAT Delhi Bench
78,271 judgments
PRINCIPAL COMMISSIONER OF INCOME-TAX-02 vs BUSSAN AUTO FINANCE INDIA PVT. LTD.,
ITA/702/20168/11/2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX-07, vs SHRI BIKRAM SINGH
ITA/703/20168/11/2016
SH. NIHAL CHAND RAKYAN,NEW DELHI vs ITO, NEW DELHI
ITA 1914/DEL/2016[2007-08]Status: Disposed8/11/2016AY 2007-08
JAN SHIKSHAN SANSTHAN,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 1274/DEL/2016[2010-11]Status: Disposed8/11/2016AY 2010-11
NILIMA SRIVASTAVA,NOIDA vs ITO, NEW DELHI
ITA 2389/DEL/2015[2010-11]Status: Disposed8/11/2016AY 2010-11
M/S. TAYAL CONCAST (P) LTD.,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 4693/DEL/2014[2010-11]Status: Disposed8/11/2016AY 2010-11
SH. AJIT MITTAL,NEW DELHI vs DCIT, NEW DELHI
ITA 4574/DEL/2014[2010-11]Status: Disposed8/11/2016AY 2010-11
SHRI KAMALJEET SINGH,MEERUT vs ITO, MEERUT
ITA 4409/DEL/2014[2008-09]Status: Disposed8/11/2016AY 2008-09
M/S. SANKALP AGENCIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4705/DEL/2013[2005-06]Status: Disposed8/11/2016AY 2005-06
ACIT, NEW DELHI vs SH. SUBHASH BHATIA, NEW DELHI
ITA 2793/DEL/2013[2008-09]Status: Disposed8/11/2016AY 2008-09
M/S. BHARTI HEXACOM LTD.,GURGAON vs ACIT, NEW DELHI
ITA 5980/DEL/2012[2009-10]Status: Disposed8/11/2016AY 2009-10
DCIT, NEW DELHI vs M/S. BHARTI HEXACOM LTD., NEW DELHI
ITA 5732/DEL/2012[2009-10]Status: Disposed8/11/2016AY 2009-10
ACIT, NEW DELHI vs MRS. SUDESH VATS, NEW DELHI
ITA 5774/DEL/2011[2008-09]Status: Disposed8/11/2016AY 2008-09
UNICONS INDIA (P) LTD.,DELHI vs ITO, NEW DELHI
ITA 5401/DEL/2011[1995-96]Status: Disposed8/11/2016AY 1995-96
PR. COMMISSIONER OF INCOME TAX-9 vs VODAFONE MOBILE SERVICES LTD
ITA/730/20167/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX -19 vs SHRI KULDEEP KUMAR SHARMA
ITA/437/20167/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S ROHDE & SCHWARZ INDIA PVT. LTD.,
ITA/701/20167/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR COMMISSIONER OF INCOME TAX - 19 vs SHRI KULDEEP KUMAR SHARMA
ITA/435/20167/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S ROHDE & SCHWARZ INDIA PVT. LTD.,
ITA/700/20167/11/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
SMT. SURAJ BALA DHULL,NEW DELHI vs ITO, NEW DELHI
ITA 2982/DEL/2016[2010-11]Status: Disposed7/11/2016AY 2010-11