ITAT Delhi Bench
78,271 judgments
COMMISSIONER OF INCOME TAX- III vs SHUBHANI ENGINEERING & CONSULTANT PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX- III vs SHUBHANI ENGINEERING & CONSULTANT PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX- III vs SHUBHANI ENGINEERING & CONSULTANT PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF I. TAX (EXEMPTION) vs SANSKRITI EDUCATIONAL SOCIETY
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-9 vs VISHU IMPEX PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
TRAVELPORT L.P., USA vs COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-3, NEW DELHI
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S VIRAGE LOGIC INTERNATIONAL vs ASST. COMMISSIONER OF INCOME T
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL TAXATION vs VIRAGE LOGIC INTERNATIONAL INDIA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DEPUTY DIRECTOR OF INCOME TAX vs VIRAGE LOGIC INTERNATIOHAL
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-9 vs VISHU IMPEX PVT LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
TRAVELPORT L.P., USA vs COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION -3 NEW DELHI
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI